N.Naveen Kumar vs Mr.Prabhakar
2023 Latest Caselaw 8795 Mad

                                                                    Contempt Petition No.2148 of 2022

                                    IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                    DATED: 21.07.2023

                                                          CORAM:

                                       THE HON'BLE MR.JUSTICE M.DHANDAPANI

                                           Contempt Petition No.2148 of 2022


                     1.N.Naveen Kumar
                     2.M.A.Sadiqhassan
                     3.A.Thamin Basha                                     ... Petitioners

                                                            Vs.
                     1.Mr.Prabhakar
                       Managing Director
                       Tamil Nadu Civil Supplies Corporation,
                       Old No.42, New No.12,
                       Thambu Swamy Road,
                       Kilpauk,
                       Chennai – 600 010.

                     2.Mr.V.C.Murugesan
                       Senior Regional Manager,
                       Tamil Nadu Civil Supplies Corporation,
                       10/38A, Housing Unit,
                       Nasiyanoor Road,
                       Erode – 638 011.                                   ... Respondents



                     Prayer :
                                  Contempt petition filed under Section 11 of Contempt of Courts
                     Act praying to punish the respondents herein for having committed
                     civil contempt by their willful disobedience of the order of High Court
                     in W.P.No.23122 of 2018 pronounced on 12.06.2019.

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https://www.mhc.tn.gov.in/judis
                                                                     Contempt Petition No.2148 of 2022

                                       For Petitioners : Mr.V.Prakash, Senior Counsel
                                                         for M/s.M.Karthikeyani
                                       For Respondents : Mr.R.Neelakandan
                                                         Additional Advocate General
                                                         Assisted by Mr.C.Selvaraj

                                                          ORDER

This contempt petition is filed alleging willful disobedience of

the order dated 12.06.2019 made in W.P.No.23122 of 2018.

2.It is represented by the learned Additional Advocate General

appearing for the respondents that as against the order of this Court

dated 12.06.2019 made in W.P.No.23122 of 2018, the respondents

preferred W.A.No.52 of 2023 before the Hon'ble Division Bench of this

Court and the Hon'ble Division Bench of this Court disposed of the

writ appeal with certain directions on 13.02.2023. Hence, the order

passed by this Court merge with the judgment of the Hon'ble Division

Bench of this Court in W.A.No.52 of 2023.

3.In view of the above, there is no willful disobedience and this

Contempt Petition is closed.

                                                                                         21.07.2023
                     pri
                     Index: Yes/No           Internet: Yes/ No

https://www.mhc.tn.gov.in/judis Contempt Petition No.2148 of 2022

M.DHANDAPANI,J.

pri

Contempt Petition No.2148 of 2022

21.07.2023

https://www.mhc.tn.gov.in/judis