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Viacom 18 Media Private Limited vs Bharat Sanchar Nigam Limited
2023 Latest Caselaw 8602 Mad

Citation : 2023 Latest Caselaw 8602 Mad
Judgement Date : 19 July, 2023

Madras High Court
Viacom 18 Media Private Limited vs Bharat Sanchar Nigam Limited on 19 July, 2023
                                                                  C.S.(Comm)No.26 of 2023

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                               DATED: 19.07.2023

                                                   CORAM

                                     THE HONOURABLE Ms.JUSTICE P.T.ASHA

                                            C.S.(Comm)No.26 of 2023
                                           and O.A.Nos.88 to 90 of 2023


                     Viacom 18 Media Private Limited,
                     Zion Bizworld, Subhash Road – 'A',
                     Vile Parle (East), Mumbai – 400 057,
                     Maharashtra, India
                     And also branch office at
                     Suit 410, 411, Appejay Business Centre,
                     Appejay House, 39/12 Haddows Road,
                     Chennai 600 006,
                     Represented by its Power Agent,
                     Ms.Krishma Shah                                         .. Plaintiff

                                                     -Vs.-
                     1.

Bharat Sanchar Nigam Limited, Bharat Sanchar Bhavan, Harish Chandra Mathur Lane, Janpath, New Delhi 110 001.

2. Mahanagar Telephone Nigam Ltd, 5th Floor, Mahanagar Door Sanchar Sadar, 9, CGO Complex, lodhi Road, New Delhi 110 003.

https://www.mhc.tn.gov.in/judis C.S.(Comm)No.26 of 2023

3. Bharati Airtel Limited, Bharti Crescent, 1, Nelson Mandela Road, Vasant Kunj, Phase II, New Delhi 110 070.

4. Tata Communication Limited, Vsb, Mahatma Gandhi Road Fort Mumbai, Maharastra 400 001.

5. Vodafone India Limited, Suman Tower, Polot No.18, Sector 11, Gandhi Nagar, Gujarat 382 011.

6. Idea Cellular Limited, Suman Tower, Plot No. 18, Sector 11, Gandhinagar, Gujarat — 382 011.

7.Tata Teleservices Ltd, 10th Floor, Tower I, Jeevan Bharati, 124 Connaught Circus New Delhi 110001.

8.Tikona Digital Networks Private Limited, Office 3A, 3rd Floor, LBS Marg, Bhandup(West), Mumbai - 400 078.

9 You Broadband & Cable India Ltd, Plot No.54, Marol Industrial Cooperative Area, Off. Andheri Kurla Road, Andheri (East), Mumbai 400 059.

https://www.mhc.tn.gov.in/judis C.S.(Comm)No.26 of 2023

10.Sify Technologies Limited, 2nd Floor, ‘TIDEL PARK’, No. 4, Canal Bank Road, Chennai — 600 113.

11.Siti Broadband Services Pvt. Ltd B - 10, Lawrence Road, Industrial Area, New Delhi North West DL 110035 IN

12.Asianet Satellite Communications, 2A, Il floor, Leela Infopark, Technopark Limited, Kazhakkoottam, Thiruvananthapuram, Kerala - 695581

13.Data Infosys Limited, Station Road, Durgapura, Jaipur 302018.

14.Readylink internet Services Limited, Galaxy, Plot no 7, Sakhthi Colony, RK Puram, Ganpathy, Coimbatore - 641006.

15.Opto Network Private Limited B-86, Sector-14 Noida-201301 Uttar Pradesh, India

16.Nettlinx Limited,

https://www.mhc.tn.gov.in/judis C.S.(Comm)No.26 of 2023

5-9-22, 3rd floor, My Home Sarovar Plaza, Secretariat Road, Saifabad, Hyderabad-500004

17.City Online Services Limited, 701, 7th Floor, Aditya Trade Center, Ameerpet, Hyderabad-500 038.

18.Pioneer eLabs Limited, Pioneer Towers, 17th Floor, Plot No.16, Survey No.64, Software Unit Layout, APIIk, i-Tech City, Madhapur, Hyderabad: 500080.

19.AT&T Global Network Service India Pvt. Ltd., 13th floor, 1305-06, Mohan Dev House, 13, Tolstoy Marg, New Delhi-110 001.

20.Nextgen Communicatiosn Limited, Thachil Complex, No.10, 3rd Floor, Raja Annamali Road, Saibaba Mission Post, Coimbatore 641 011, Tamil Nadu, India.

21.Southern Online Bio Technologies Limited, Flat no. A3, 3rd floor, office block, Samrat Complex, Saifabad, Hyderabad-500004

22.LimrasEronet Broadband Services Private Limited Doshi Towers, First Floor

https://www.mhc.tn.gov.in/judis C.S.(Comm)No.26 of 2023

#156, Poonamalle High Road, Kilpauk, Chennai-600 010

23.RS Broadband Service India Private Limited, Doshi Towers, First Floor, Old # 156, New # 205, Poonamalle High Road, Kilpauk, Chennai 600010.

24.Spectra ISP Networks Pvt. Ltd. Plot No. 21-22, 3rd Floor Udyog Vihar, Phase IV, Gurgaon - 122 015.

25.EsselShyam Communications Ltd., 1121, Hemkunt Chambers, 11th Floor, 89 Nehru Place New Delhi-110019 India

26.Five Network Solution (I) Ltd. 22/2, Plot No 275-B, Gurunanak School Compond, Sion (West), Mumbai 400022, India.

27.Action Lane No 16, No 1A Kalpana Apartments 1st Street, Above Padmanaba Nagar Electricity Board Adyar, Chennai - 600020

28.Sudarshi Cable Network, 107, Alok Nagar, Adhartaal, Jabalpur, Madhya Pradesh 482 002

29. 4K Digital Communication Private Limited,

https://www.mhc.tn.gov.in/judis C.S.(Comm)No.26 of 2023

6/35, Athipattan Street, Dr.Ambedkar Nagar, Arakkonam, Vellore, Tamil Nadu 631 001.

30.Sri Ganesh Digital Network, 1-290D, Sankarakovilroad, Thenmalai Sivagiri, Tirunelveli, Tamil Nadu 627 757.

31. Ashok Kumar, Unknown Person, India.

32. Ashok Kumar, Unknown Person, India.

33. Ashok Kumar, Unknown Person, India. ... defendants

Prayer: Plaint filed under Order VII Rule 1 of CPC, 1908 and Order IV

Rule 1 of O.S.Rules, 1956 read with Sections 51, 55, 62 and 63 of the

Copyright Act, 1957 and the Copyright (Amendment) Act, 2012 and

Section 7 of the Commercial Courts Act, 2015

a) A permanent injunction restraining the Defendants 1 to 26 from infringing the Plaintiff's licensed Media Rights/copyright protected Event titled, "WPL" and all websites/web pages and future websites (including

https://www.mhc.tn.gov.in/judis C.S.(Comm)No.26 of 2023

their prefix and suffix) and those rogue websites mentioned in Schedule- A including alpha numeric/ mirror websites hosting contents that infringes the Plaintiff's licensed Media Rights/copyright protected Event titled, "WPL" in any manner, thereby restraining the unauthorized streaming broadcasting/hosting/ copying downloading/ playing/ exhibiting/ telecasting/transmitting re-transmitting communicating to public / making available any "WPL" games, footage, clip, audio-video, audio only copying uploading, downloading, exhibiting or playing and/or in any manner communicating in and /or through their digital and or any other services

b) A permanent injunction restraining the Defendants 27 to 30 from infringing the Plaintiff's licensed Media Rights/copyright protected Event titled, "WPL" by themselves, their partners/ proprietor directors, heirs, representatives, success in business, assigns, distributors, agents, servants or anyone claiming through them or under them from infringing the Plaintiff's licensed rights copyrighted event "WPI" by copying, recording, reproducing or allowing camcording or allowing others for transmitting, communicating or making available any games, footage, clip, fo video, audio only, coping, uploading, making available or distributing or duplicating or displaying or showing or uploading or downloading or exhibiting or playing and/or in any manner, whatsoever from communicating the event "WPL" without proper license from the

https://www.mhc.tn.gov.in/judis C.S.(Comm)No.26 of 2023

Plaintiff or in any other manner which would violate/ infringe the Plaintiff's licensed rights/ copyrighted event "WPI" through different mediums including but not limited to CD, DVD, Blu-ray dise, VCD, cable TV. Direct to home services, internet services, multimedia messaging services, pes drives, hard drives, tapes, DAS, satellite, Conditional Access Systems or in any other medium/manner whatsoever,

c) A permanent injunction restraining the Defendant nos 31 to 33, restraining them from infringing the licensed Media Rights Copyright of the Plaintiff in the Event titled, "WPL" by themselves, their partners/proprietor/directors, bein representatives, successors in business, assigns, distributors, agents, servants or anyone claiming through them or under them, in any manner whatsoever, without a proper license from the Plaintiff,

d) for costs of the suit, and

For Plaintiff : Mr. S.Deepak

For Defendants : Not ready in notice. 1 to 3, 5 to 7, 10, 11, 15, 18,19,25, 31 and 32

https://www.mhc.tn.gov.in/judis C.S.(Comm)No.26 of 2023

For Defendant -7 : M/s.A.M.Amutha Ganesh

For Defendants : Served - No Appearance. 8,9,12 to 14, 16, 17, 20 to 24, 26 to 30

JUDGMENT

The learned counsel for the plaintiff seeks permission of this Court

to withdraw the suit and he has also made an endorsement to that effect.

2. In view of the submission and endorsement made by the learned

counsel for the plaintiff, the Civil Suit is dismissed as withdrawn.

Consequently, the connected applications are closed. No costs.





                                                                                          19.07.2023
                     Internet   : Yes/No
                     Index      :Yes/No
                     Speaking / Non-Speaking
                     srn





https://www.mhc.tn.gov.in/judis C.S.(Comm)No.26 of 2023

P.T. ASHA. J,

srn

C.S.(Comm)No.26 of 2023 and O.A.Nos.88 to 90 of 2023

https://www.mhc.tn.gov.in/judis C.S.(Comm)No.26 of 2023

19.07.2023

https://www.mhc.tn.gov.in/judis

 
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