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The District Revenue Officer vs C.Ramamoorthy
2023 Latest Caselaw 8456 Mad

Citation : 2023 Latest Caselaw 8456 Mad
Judgement Date : 17 July, 2023

Madras High Court
The District Revenue Officer vs C.Ramamoorthy on 17 July, 2023
                                                                       W.A.(MD)No.1007 of 2023

                           BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                   DATED: 17.07.2023

                                                       CORAM

                               THE HONOURABLE MR.JUSTICE S.S.SUNDAR
                                               and
                       THE HONOURABLE MR.JUSTICE D.BHARATHA CHAKRAVARTHY

                                              W.A.(MD) No.1007 of 2023
                                           and C.M.P.(MD) No.7772 of 2023

                     1.The District Revenue Officer,
                       Ramanathapuram District,
                       Ramanathapuram.

                     2.The Revenue Divisional Officer,
                       Ramanathapuram Town,
                       Ramanathapuram District.

                     3.The Tahsildar,
                       Taluk Office, Keelakarai,
                       Ramanathapuram District.                    ... Appellants/Respondents
                                                       Vs.


                     C.Ramamoorthy                               ... Respondent/Writ Petitioner

                     Prayer: Writ Appeal filed under Clause 15 of the Letter Patent, to set
                     aside the order passed by this Court in W.P.(MD)No.47 of 2022, dated
                     21.07.2022.


                                  For Appellants              : Mr.R.Baskaran,
                                                                Additional Advocate General


                     1/4
https://www.mhc.tn.gov.in/judis
                                                                       W.A.(MD)No.1007 of 2023

                                                                 Assisted by
                                                                 Mr.M.Lingadurai
                                                                 Special Government Pleader

                                    For Respondent               : Mr.M.Thirunavukkarasu
                                                           ***
                                                     JUDGMENT

(Judgment of the Court was delivered by S.S.SUNDAR, J.)

Learned Special Government Pleader appearing for the

appellants seeks permission of this Court to withdraw the Writ Appeal

and he has also made an endorsement to that effect.

2. Recording the said submission and endorsement, the Writ

Appeal is dismissed as withdrawn. Consequently, connected

Miscellaneous Petition is also dismissed. No costs.




                                                                  [S.S.S.R., J.]     [D.B.C., J.]
                                                                             17.07.2023
                     NCC            : Yes / No
                     Index          : Yes / No
                     sj

                     To

1.The District Revenue Officer, Ramanathapuram District,

https://www.mhc.tn.gov.in/judis W.A.(MD)No.1007 of 2023

Ramanathapuram.

2.The Revenue Divisional Officer, Ramanathapuram Town, Ramanathapuram District.

3.The Tahsildar, Taluk Office, Keelakarai, Ramanathapuram District.

https://www.mhc.tn.gov.in/judis W.A.(MD)No.1007 of 2023

S.S.SUNDAR, J.

and D.BHARATHA CHAKRAVARTHY, J.

sj

W.A.(MD) No.1007 of 2023

17.07.2023

https://www.mhc.tn.gov.in/judis

 
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