Citation : 2023 Latest Caselaw 8402 Mad
Judgement Date : 17 July, 2023
W.P.No.20989 of 2023
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 17.07.2023
CORAM
THE HONOURABLE MR. JUSTICE S.M.SUBRAMANIAM
W.P.No.20989 of 2023
R.Karunanithi ... Petitioner
Vs.
1.The District Registrar(Administration),
Chennai Central Registration District,
268, Bharathi Salai,
Express Estate,
Royapettah,
Chennai - 600 014.
2.The Sub Registrar,
Kodambakkam Sub-Registrar Office,
No. 63, Jawaharlal Nehru Salai,
100ft Road, Arumbakkam,
Chennai - 600 106.
3.The Inspector General Of Registration,
No. 100, Santhome High Road,
Pattinapakkam,
Chennai - 600028.
4.Mrs. K. Ranjini,
5.Mr.K.Loganathan,
6.Mr.K.Prem Anandakumar,
https://www.mhc.tn.gov.in/judis
1/6
W.P.No.20989 of 2023
7.Mrs.K.Gayathri,
8.Mr. Eriki Chandramouli,
9.Mrs. Eriki Jayapradha, ...Respondents
Prayer:- Writ petition filed under Article 226 of the Constitution of India
praying for issuance of a writ of Mandamus, directing the 1st Respondent
to conduct enquiry on the complaint Petition dated 02.05.2023 presented
under Section 77-A of the Indian Registration Act, 1908 and take
appropriate action in accordance with the scheme of the Indian
Registration Act, 1908 .
For Petitioner : S.Nagarajan
For Respondents :
(for R1 to R3) : Mr.G.Krishna Raja, AGP
ORDER
The relief sought for in the writ petition is to direct the 1st
Respondent to conduct enquiry on the complaint Petition dated 02.05.2023
presented under Section 77-A of the Indian Registration Act, 1908 and
take appropriate action in accordance with the scheme of the Indian
Registration Act, 1908 .
https://www.mhc.tn.gov.in/judis
W.P.No.20989 of 2023
2.The issues raised in the present writ petition were adjudicated by
this Court in a batch of writ petitions in W.P.Nos.4192 of 2018 & etc.,
batch, and a judgment was delivered on 15.06.2023 and the relevant
paragraphs of the judgment are extracted hereunder:
“33. In view of the facts and circumstances, the following orders are passed:
(i) In respect of the complaints pending before the District Registrars concerned and the appeals pending before the respective Appellate Authorities, the Inspector General of Registration shall direct all the authorities to follow Circular No.1/2023 dated 10.06.2023 strictly for the purpose of disposal of the complaints and the appeals in a consistent manner;
(ii) The Inspector General of Registration is directed to incorporate the further clarifications as stated in this order and issue a fresh Circular within a period of two weeks from the date of receipt of a copy of this order;
(iii) The respondents are directed to relegate the parties to approach Civil Court of Law, in the event of disputed facts regarding civil rights exist between the parties.
https://www.mhc.tn.gov.in/judis
W.P.No.20989 of 2023
(iv) In the event of violation of the guidelines issued by the Inspector General of Registration or the directions issued by this Court or any other lapses, negligence or dereliction of duty is found while performing the duties by the authorities, departmental disciplinary proceedings are to be initiated under the relevant Service Rules.
(v) The Inspector General of Registration is directed to conduct periodical Reviews as warranted under the Rules of Public Administration.”
3.In view of the fact that the case of the petitioner is also similar to
that of the cases (cited supra), the case of the petitioner is also to be
considered on the same line. Accordingly, this writ petition stands
disposed of. No costs.
(sha) 17.07.2023
Index : Yes
Speaking Order
Neutral Citation : Yes
https://www.mhc.tn.gov.in/judis
W.P.No.20989 of 2023
To
1.The District Registrar(Administration), Chennai Central Registration District, 268, Bharathi Salai, Express Estate, Royapettah, Chennai - 600 014.
2.The Sub Registrar, Kodambakkam Sub-Registrar Office, No. 63, Jawaharlal Nehru Salai, 100ft Road, Arumbakkam, Chennai - 600 106.
3.The Inspector General Of Registration, No. 100, Santhome High Road, Pattinapakkam, Chennai - 600028.
https://www.mhc.tn.gov.in/judis
W.P.No.20989 of 2023
S.M.SUBRAMANIAM. J.,
(sha)
W.P.No.20989 of 2023
17.07.2023
https://www.mhc.tn.gov.in/judis
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