Sasipandidurai vs Sathya Moorthy
2023 Latest Caselaw 8180 Mad

                                                                       W.A(MD)No.1089 of 2023

                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                             DATED : 12.07.2023

                                                     CORAM:

                          THE HONOURABLE MR.JUSTICE S.S.SUNDAR
                                          and
                  THE HONOURABLE MR.JUSTICE D.BHARATHA CHAKRAVARTHY

                                          W.A(MD)No.1089 of 2023
                                                  and
                                         C.M.P(MD)No.8313 of 2023

                1.Sasipandidurai
                2.Sasithurai                         ... Appellants/Respondents 7 & 8

                                               Vs.


                1.Sathya Moorthy                       ... Respondent/Writ Petitioner

                2.The District Collector,
                  District Collectorate Building,
                  Sivagangai, Sivagangai District.

                3.The Joint Commissioner,
                  Hindu Religious & Charitable
                  Endowments Trust(HR & CE),
                  No.40, Muthusamy Nagar,
                  Thiruppathur Road,
                  Sivagangai – 630 561.

                4.The Assistant Commissioner,
                  Hindu Religious & Charitable
                  Endowments Trust (HR & CE),
                  Collectorate Campus,
                  Sivagangai – 630 561.


                1/5
https://www.mhc.tn.gov.in/judis
                                                                            W.A(MD)No.1089 of 2023

                5.The Thakkar,
                  Arulmighu Santhiveeran Swamy Temple,
                  Mallakottai Village,
                  Singampunari Taluk, Sivagangai,
                  Sivagangai District.

                6.The Tahsildar,
                  Singampunari Taluk,
                  Sivagangai District.

                7.The Village Administrative Officer,
                  Mallakottai Village,
                  Singampunari Taluk,
                  Sivagangai District.            ... Respondents 2 to 7/respondents 1 to 6

                Prayer: Writ Appeal filed under Clause 15 of the Letters Patent, against the
                order made in W.P(MD)No.15627 of 2023, dated 28.06.2023.
                                           For Appellant          :Mr.T.Ramesh
                                           For R-1                :Mr.T.Cibi Chakraborthy

                                           For RR-2 ,3, 4, 6 & 7 :Mr.S.P.Maharajan,
                                                               Special Government Pleader

                                                            ***
                                                       JUDGMENT

(Judgment of the Court was delivered by S.S.SUNDAR, J.)

The learned counsel appearing for the appellants has circulated a

letter, dated 11.07.2023, seeking permission of this Court to withdraw this writ

appeal.

https://www.mhc.tn.gov.in/judis W.A(MD)No.1089 of 2023

2. When the matter appears today, the learned counsel appearing for

the appellants represented that the writ appeal may be dismissed as withdrawn.

3. In view of the same, this writ appeal is dismissed as withdrawn.

No Costs. Consequently, connected miscellaneous petition is closed.

                                                          [S.S.S.R., J.]    [D.B.C., J.]
                                                                    12.07.2023
                Index         : Yes / No
                NCC           : Yes/No

                pm

                To

1.The District Collector, District Collectorate Building, Sivagangai, Sivagangai District.

2.The Joint Commissioner, Hindu Religious & Charitable Endowments Trust(HR & CE), No.40, Muthusamy Nagar, Thiruppathur Road, Sivagangai – 630 561.

3.The Assistant Commissioner, Hindu Religious & Charitable Endowments Trust (HR & CE), Collectorate Campus, Sivagangai – 630 561.

https://www.mhc.tn.gov.in/judis W.A(MD)No.1089 of 2023

4.The Tahsildar, Singampunari Taluk, Sivagangai District.

5.The Village Administrative Officer, Mallakottai Village, Singampunari Taluk, Sivagangai District.

https://www.mhc.tn.gov.in/judis W.A(MD)No.1089 of 2023

S.S.SUNDAR, J.

and D.BHARATHA CHAKRAVARTHY, J.

pm

W.A(MD)No.1089 of 2023

12.07.2023

https://www.mhc.tn.gov.in/judis