Madras High Court
The Member Secretary vs K.Ganapathy on 10 July, 2023
W.A.No.1183 of 2021 & etc. batch
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 10.07.2023
CORAM :
THE HON'BLE MR. JUSTICE R. MAHADEVAN
AND
THE HON'BLE MR. JUSTICE MOHAMMED SHAFFIQ
W.A.Nos.1183, 2976, 3058 of 2021 &
W.A.Nos.28, 35, 43, 1046, 1124, 1165, 1268 & 2620 of 2022 &
C.M.P.Nos.7524, 20332, 21107 of 2021 &
C.M.P.Nos.20814, 404, 450, 472, 6592, 6911,
7375 and 7997 of 2022
W.A.No.1183 of 2021
The Member Secretary,
Tamil Nadu Public Service Commission,
TNPSC Road,
VOC Nagar, Park Town,
Chennai - 600 003. ... Appellant
Vs.
K.Ganapathy ... Respondent
Writ Appeal filed under Clause 15 of the Letters Patent, against the order
dated 05.02.2021 in W.P.No.9289 of 2020.
For Appellant : M/s.G.Hema
For Respondent : Mr.S.C.Viswanth
***
Page 1/10
https://www.mhc.tn.gov.in/judis
W.A.No.1183 of 2021 & etc. batch
W.A.No.2976 of 2021
1.The Chairman,
Tamil Nadu Public Service Commission,
TNPSC Road, VOC Nagar, Park Town,
Chennai - 600 003.
2.The Secretary,
Tamil Nadu Public Service Commission,
Frazeer Bazaar Street, VOC Nagar,
Park Town, Chennai. ... Appellants
Vs.
Mr.A.Vignesh ... Respondent
Writ Appeal filed under Clause 15 of the Letters Patent, against the order
dated 02.07.2021 in W.P.No.4738 of 2020.
For Appellants : M/s.G.Hema
For Respondent : Mr.C.Uma Shankar
***
W.A.No.3058 of 2021
The Tamil Nadu Public Service Commission,
Rep. by its Secretary,
Park Town, V.O.C.Nagar,
Chennai - 600 003. ... Appellant
Vs.
1.The State of Tamil Nadu,
Rep. by the Principal Secretary to Government,
Personnel and Administrative Reforms,
(P & AR) Department,
Secretariat, Chennai - 600 009.
Page 2/10
https://www.mhc.tn.gov.in/judis
W.A.No.1183 of 2021 & etc. batch
2.V.Radhamani ... Respondents
Writ Appeal filed under Clause 15 of the Letters Patent, against the order
dated 02.07.2021 in W.P.No.4087 of 2020.
For Appellant : M/s.G.Hema
For Respondents : Mrs.Mythreyeechandru
Special Government Pleader for R1
No appearance for R2
***
W.A.No.28 of 2022
1.The Chairman,
Tamil Nadu Public Service Commission,
TNPSC Road, VOC Nagar, Park Town,
Chennai - 600 003.
2.The Secretary,
Tamil Nadu Public Service Commission,
TNPSC Road, VOC Nagar,
Park Town, Chennai. ... Appellants
Vs.
S.Tamil Selvi ... Respondent
Writ Appeal filed under Clause 15 of the Letters Patent, against the order
dated 02.07.2021 in W.P.No.6598 of 2020.
For Appellants : M/s.G.Hema
***
Page 3/10
https://www.mhc.tn.gov.in/judis
W.A.No.1183 of 2021 & etc. batch
W.A.No.35 of 2022
The Member Secretary,
Tamil Nadu Public Service Commission,
Frazeer Bazaar Street,
VOC Nagar, Park Town,
Chennai. ... Appellant
Vs.
V.Elakkiya ... Respondent
Writ Appeal filed under Clause 15 of the Letters Patent, against the order
dated 02.07.2021 in W.P.No.4109 of 2020.
For Appellant : M/s.G.Hema
For respondent : Mr.S.C.Viswanth
***
W.A.No.43 of 2022
The Member Secretary,
Tamil Nadu Public Service Commission,
Frazeer Bazaar Street,
VOC Nagar, Park Town, Chennai. ... Appellant
Vs.
N.Jagadesh Kumar ... Respondent
Writ Appeal filed under Clause 15 of the Letters Patent, against the order
dated 02.07.2021 in W.P.No.6774 of 2020.
For Appellant : M/s.G.Hema
For Respondent : Mr.S.C.Viswanth
***
Page 4/10
https://www.mhc.tn.gov.in/judis
W.A.No.1183 of 2021 & etc. batch
W.A.No.1046 of 2022
The Member Secretary,
Tamil Nadu Public Service Commission,
Frazeer Bazaar Street,
VOC Nagar, Park Town,
Chennai. ... Appellant
Vs.
M.Vimalakumari ... Respondent
Writ Appeal filed under Clause 15 of the Letters Patent, against the order
dated 02.07.2021 in W.P.No.4382 of 2020.
For Appellant : M/s.G.Hema
***
W.A.No.1124 of 2022
The Member Secretary,
Tamil Nadu Public Service Commission,
Frazeer Bazaar Street,
VOC Nagar, Park Town,
Chennai. ... Appellant
Vs.
Vinothini ... Respondent
Writ Appeal filed under Clause 15 of the Letters Patent, against the order
dated 02.07.2021 in W.P.No.4114 of 2020.
For Appellant : M/s.G.Hema
For Respondent : Mr.S.C.Vishwanth
***
Page 5/10
https://www.mhc.tn.gov.in/judis
W.A.No.1183 of 2021 & etc. batch
W.A.No.1165 of 2022
The Secretary,
Tamil Nadu Public Service Commission,
TNPSC Road,
VOC Nagar, Park Town,
Chennai. ... Appellant
Vs.
T.Renuga ... Respondent
Writ Appeal filed under Clause 15 of the Letters Patent, against the order
dated 26.11.2021 in W.P.No.18351 of 2020.
For Appellant : M/s.G.Hema
For Respondent : Mr.S.C.Vishwanth
***
W.A.No.1268 of 2022
The Member Secretary,
Tamil Nadu Public Service Commission,
Frazeer Bazaar Street,
VOC Nagar, Park Town,
Chennai. ... Appellant
Vs.
S.Kesava Moorthi ... Respondent
Writ Appeal filed under Clause 15 of the Letters Patent, against the order
dated 02.07.2021 in W.P.No.4390 of 2020.
For Appellant : M/s.G.Hema
For Respondent : Mr.S.C.Vishwanth
***
Page 6/10
https://www.mhc.tn.gov.in/judis
W.A.No.1183 of 2021 & etc. batch
W.A.No.2620 of 2022
The Member Secretary,
Tamil Nadu Public Service Commission,
Frazeer Bazaar Street,
VOC Nagar, Park Town,
Chennai. ... Appellant
Vs.
T.Vijaya ... Respondent
Writ Appeal filed under Clause 15 of the Letters Patent, against the order
dated 22.09.2021 in W.P.No.6617 of 2020.
For Appellant : M/s.G.Hema
For Respondent : Mr.S.C.Vishwanth
***
COMMON JUDGMENT
(Judgment of the Court was delivered by R. MAHADEVAN, J.)
Today, when these writ appeals were taken up for hearing, the learned
standing counsel appearing for the appellant / TNPSC, on instructions, submitted
that pursuant to the order dated 01.05.2023 passed by the Hon'ble Supreme
Court in SLP(C)No.4357 of 2020 etc. batch, the appellant / TNPSC has issued
appointment orders to the respondent(s) / writ petitioner(s), the details of which
are tabulated below:
Page 7/10
https://www.mhc.tn.gov.in/judis
W.A.No.1183 of 2021 & etc. batch
SLP(C) Name of the candidates Department to which
No. provisional allotment
orders were issued
K.Ganapathy Typist, Commercial Tax
- Respondent in W.A.No.1183/2021 & Department, Chepauk.
Petitioner in W.P.No.9289/2020
A.Vignesh JA, Registrar, High Court,
- Respondent in W.A.No.2976/2021 & Chennai.
Petitioner in W.P.No.4738/2020
- V.Radhamani JA, M & RHS.
Respondent in W.A.No.3058/2021 &
Petitioner in W.P.No.4087/2020
- S.Tamilselvi Steno Typist, Agriculture
Respondent in W.A.No.28/2022 & Department.
Petitioner in W.P.No.6598/2020
- V.Elakkiya JA, PD Unit,
Respondent in W.A.No.35/2022 & Nagapattinam.
Petitioner in W.P.No.4109/2020
- N.Jagadeshkumar Typist, Backward Classes
Respondent in W.A.No.43/2022 & 7 Minority Welfare
Petitioner in W.P.No.6774/2020 Department.
- M.Vimalakumari JA, AH & VS Department.
Respondent in W.A.No.1046/2022 &
Petitioner in W.P.No.4382/2020
- M.Vinothini JA, Environment
Respondent in W.A.No.1124/2022 & Department.
Petitioner in W.P.No.4114/2020
T.Renuka Steno Typist, Technical
- Respondent in W.A.No.1165/2022 & Education Department.
Petitioner in W.P.No.18351/2020
S.Kesavamoorthi JA, Geology and Mining
- Respondent in W.A.No.1268/2022 & Department.
Petitioner in W.P.No.4390/2020
I.A.No. T.Vijaya JA, Medical and Rural
97866 of Respondent in W.A.No.2620/2022 & Health Department.
2022 Petitioner in W.P.No.6617/2020
Page 8/10
https://www.mhc.tn.gov.in/judis
W.A.No.1183 of 2021 & etc. batch
Thus, according to the learned counsel, nothing survives for further adjudication
in these appeals.
2.Recording the above, all these appeals are closed. No costs.
Consequently, connected miscellaneous petitions are closed.
[R.M.D,J.] [M.S.Q, J.]
10.07.2023
rns
Index: Yes / No.
Speaking order/ Non-speaking order
Neutral Citation: Yes / No.
To
1.The Chairman,
Tamil Nadu Public Service Commission,
TNPSC Road, VOC Nagar, Park Town,
Chennai - 600 003.
2.The Secretary,
Tamil Nadu Public Service Commission,
Frazeer Bazaar Street, VOC Nagar,
Park Town, Chennai.
3. The Principal Secretary to Government,
Personnel and Administrative Reforms,
(P & AR) Department,
Government of Tamil Nadu,
Secretariat, Chennai - 600 009.
Page 9/10
https://www.mhc.tn.gov.in/judis
W.A.No.1183 of 2021 & etc. batch
R. MAHADEVAN, J.
and
MOHAMMED SHAFFIQ, J.
rns
W.A.Nos.1183, 2976, 3058 of 2021 &
W.A.Nos.28, 35, 43, 1046, 1124, 1165,
1268 & 2620 of 2022
10.07.2023
Page 10/10
https://www.mhc.tn.gov.in/judis
