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Thangarajan vs Venkatesan
2023 Latest Caselaw 7844 Mad

Citation : 2023 Latest Caselaw 7844 Mad
Judgement Date : 7 July, 2023

Madras High Court
Thangarajan vs Venkatesan on 7 July, 2023
                                                                  1

                                          IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                         DATE : 07.07.2023

                                                               CORAM

                                          THE HONOURABLE MR. JUSTICE M.DHANDAPANI

                                               CONTEMPT PETITION NO. 1355 of 2023

                     Thangarajan                                                      .. Petitioner

                                                                - Vs -

                     Venkatesan,
                     The Tahsildar,
                     Avadi Taluk,
                     Thiruvallur District.                                        .. Respondent

                                  Contempt Petition filed under Section 11 of the Contempt of Courts Act to

                     punish the respondent for wilful disobedience of the order passed by this Court

                     in W.P. No.21998 of 2022 dated 26.08.2022.



                                        For Petitioner      : M/s.G.Saravanbhavan

                                        For Respondent      : Mrs. N.Senthil Selvi,
                                                              Government Advocate


                                                             JUDGMENT

This petition has been filed by the petitioner praying this Court to

punish the respondent for wilful disobedience of the order passed by this Court

in W.P. No.21998 of 2022 dated 26.08.2022.

https://www.mhc.tn.gov.in/judis

2. When the matter was taken up, learned Government Advocate

appearing for the respondent submitted that pursuant to the order passed by

this Court, the lands were surveyed by the respondent in the presence of the

petitioner and boundaries were marked which was accepted by the petitioner

and he has also made an endorsement to that effect. A copy of the order dated

05.07.2023 as to the compliance has been placed before this Court. Recording

the said statement as to compliance, this contempt petition stands closed.

However, there shall be no order as to costs.




                                                                                       07.07.2023


                     Index        : Yes/No
                     Internet : Yes/No
                     NHS




https://www.mhc.tn.gov.in/judis

https://www.mhc.tn.gov.in/judis

M.DHANDAPANI, J

NHS

CONT. PTN. NO. 1355 of 2023

07.07.2023

https://www.mhc.tn.gov.in/judis

 
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