Pancy Rebecca Chitty vs Chitty Prakash Rao
2023 Latest Caselaw 15755 Mad

Madras High Court

Pancy Rebecca Chitty vs Chitty Prakash Rao on 6 December, 2023

Author: R.Subramanian

Bench: R.Subramanian

                                                                                     A.S.No.609 of 2008

                                    THE HIGH COURT OF JUD ICATURE AT MADRAS
                                                   DATED: 06.12.2023
                                                        CORAM:
                                   THE HONOURABLE MR.JUSTICE R.SUBRAMANIAN
                                                    AND
                                   THE HONOURABLE MR.JUSTICE N.SENTHILKUMAR

                                                   A.S.No.609 of 2008

                     Pancy Rebecca Chitty                                               ...Appellant

                                                             Vs.

                     Chitty Prakash Rao                                              ...Respondent



                     Prayer: First Appeal filed under Section 96 of C.P.C. r/w. Section 19(1) of
                     the Family Courts Act, against the order dated 31.07.2007, passed in
                     O.S.No.70 of 2004 by the learned II-Additional Family Court, Chennai.
                                            For Appellant          : No Appearance
                                            For Respondent         : No Appearance




                                                    JUDGMENT

(Judgment of the Court was made by R.SUBRAMANIAN, J.)

When this appeal was listed on 27.11.2023, there was no

representation for the appellant. Therefore, it was directed to be listed on

04.12.2023 under the caption 'for dismissal'. Since 04.12.2023 was declared

https://www.mhc.tn.gov.in/judis

as holiday, it was listed today. Even today, there is no representation for the

appellant. Hence, this First Appeal is dismissed for non-prosecution. No

costs. Consequently, connected miscellaneous petitions, if any, are closed.

                                                                       (R.S.M., J.)    (N.S., J.)
                                                                               06.12.2023
                     kkn

                     Internet:Yes
                     Index:No
                     Speaking
                     Nuetral Citation :No

https://www.mhc.tn.gov.in/judis

To:-

The II-Additional Family Court, Chennai.

https://www.mhc.tn.gov.in/judis

R.SUBRAMANIAN, J.

and N.SENTHILKUMAR, J.

KKN

06.12.2023

https://www.mhc.tn.gov.in/judis