Citation : 2023 Latest Caselaw 15642 Mad
Judgement Date : 5 December, 2023
W.A.Nos.1110, 1121, 1122 and 1125 of 2022
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 05.12.2023
CORAM :
THE HON'BLE MR. JUSTICE R. MAHADEVAN
AND
THE HON'BLE MR. JUSTICE MOHAMMED SHAFFIQ
W.A.Nos.1110, 1121, 1122 & 1125 of 2022 &
C.M.P.Nos.6847, 6893, 6900 & 6926 of 2022
Tvl.Noyyal Common Effluent Treatment Company Ltd.,
Represented by its Managing Director,
S.Sivasamy,
Shop No.2, P.R.Complex,
No.47, Binny Compound Main Road,
Tirupur - 641 601. ... Appellant in
all Writ Appeals
Vs.
1.The Assistant Commissioner (CT),
Central-I, Assessment Circle,
Tirupur.
2.The Assistant Commissioner (CT),
Guindy Assessment Circle,
No.46, Greenways Road,
Chennai - 600 028.
3.The Assistant Commissioner (CT),
Villivakkam Assessment Circle,
No.5, High Court Colony,
Villivakkam,
Chennai - 600 049.
Page 1/6
https://www.mhc.tn.gov.in/judis
W.A.Nos.1110, 1121, 1122 and 1125 of 2022
4.The Assistant Commissioner (CT),
Amaindakarai Assessment Circle,
3rd Floor, Kuralagam Annexe,
Chennai - 600 108.
5.The Assistant Commissioner (CT),
Thiruvanmiyur Assessment Circle,
No.92, A.V.Church Road,
Besant Nagar,
Chennani - 600 090.
6.The Commissioner of Commercial Taxes,
2nd Floor, Ezhilagam,
Chepauk, Chennai - 600 005.
7.Tvl.Windsor Sathyam Engineering Copmpany,
Plot No.1852,
6th Avenue Road,
Anna Nagar West,
Chennai - 600 040.
8.M/s.Grandfos Pumps India Ltd.,
No.118, Old Mahabalipuram Road,
Thuraipakkam, Chenna i - 600 096.
9.M/s.Doshion Ltd.,
V-3, IVth Main Road,
Anna Nagar,
Chennai - 600 040.
10.Tvl.IVRCL Innfrastructure & Projects Ltd.,
30-A, South Phase, 6th Cross Road,
Thiru-vi-ka Industrial Estate,
Guindy, Chennai - 600 032. ... Respondents in
all Writ Appeals
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https://www.mhc.tn.gov.in/judis
W.A.Nos.1110, 1121, 1122 and 1125 of 2022
Writ Appeals filed under Clause 15 of the Letters Patent, against the order
dated 26.07.2021 passed in W.P.No.1641 of 2015, 1638 of 2015, 1640 of 2015,
1639 of 2015 respectively.
For Appellant in
all Writ Appeals : Mr.T.Ramesh
For Mr.R.Senniappan
For Respondents in
all Writ Appeals : Mr.M.Venkateswar
Special Government Pleader (Taxes)
COMMON JUDGMENT
(Judgment of the Court was delivered by R. MAHADEVAN, J.)
When the matters were taken up for hearing, the learned counsel for the
appellant sought permission of this Court to withdraw these writ appeals and he
has made the following endorsement in the court bundle:-
"Vide Lr. dated 04.12.2023, as the appellants have instructed and authorized to withdraw the above writ appeals, so as to enable the appellants to avail the benefit of the Samadhan Scheme announced under TNVAT Act, 2006 to settle the pending disputes. Therefore, it is prayed before this Hon'ble Court to permit the appellants to withdraw the writ appeals with liberty to avail the benefit of the Samadhan Scheme, announced by the TN State Government under TNVAT Act, 2006."
https://www.mhc.tn.gov.in/judis W.A.Nos.1110, 1121, 1122 and 1125 of 2022
2. In view of the above, these writ appeals stand dismissed as withdrawn
with liberty to the appellant to approach the authorities concerned for appropriate
relief, as endorsed. No costs. Connected C.M.Ps. are closed.
[R.M.D,J.] [M.S.Q, J.]
05.12.2023
rns
Index: Yes / No.
Speaking order/ Non-speaking order Neutral Citation: Yes / No.
https://www.mhc.tn.gov.in/judis W.A.Nos.1110, 1121, 1122 and 1125 of 2022
To
1.The Assistant Commissioner (CT), Central-I, Assessment Circle, Tirupur.
2.The Assistant Commissioner (CT), Guindy Assessment Circle, No.46, Greenways Road, Chennai - 600 028.
3.The Assistant Commissioner (CT), Villivakkam Assessment Circle, No.5, High Court Colony, Villivakkam, Chennai - 600 049.
4.The Assistant Commissioner (CT), Amaindakarai Assessment Circle, 3rd Floor, Kuralagam Annexe, Chennai - 600 108.
5.The Assistant Commissioner (CT), Thiruvanmiyur Assessment Circle, No.92, A.V.Church Road, Besant Nagar, Chennani - 600 090.
6.The Commissioner of Commercial Taxes, 2nd Floor, Ezhilagam, Chepauk, Chennai - 600 005.
https://www.mhc.tn.gov.in/judis W.A.Nos.1110, 1121, 1122 and 1125 of 2022
R. MAHADEVAN, J.
and MOHAMMED SHAFFIQ, J.
rns
W.A.Nos.1110, 1121, 1122 & 1125 of 2022 & C.M.P.Nos.6847, 6893, 6900 & 6926 of 2022
05.12.2023
https://www.mhc.tn.gov.in/judis
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