Tamilvillalan vs The Inspector Of Police
2022 Latest Caselaw 17811 Mad

                                                                      Crl.R.C.(MD)No.169 of 2020

                       BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                              DATED: 25.11.2022

                                                   CORAM:

                                  THE HON'BLE MR.JUSTICE G.ILANGOVAN

                                         Crl.R.C.(MD)No.169 of 2020


                Tamilvillalan
                                                                                   ... Petitioner

                                                        Vs

                The Inspector of Police,
                Traffic Investigation Wing, Thanjavur
                (Crime No.174 of 2011).
                                                                                 ... Respondent


                Prayer: This Criminal Revision Case filed under Section 397 r/w 401 Cr.P.C.,
                to call for the records relating to the Judgment, dated 16.12.2019, passed in
                C.A.No.96/2019, on the file of the Additional District cum Sessions
                Judge/Special Judge for Essential Commodities Act (Additional Full In Charge),
                Thanjavur confirming the conviction and sentence passed in


                                     For Petitioner : Mr. K.Guhan

                                     For Respondent : Mr.S.Manikandan
                                                      Government Advocate (Crl.Side)




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                                                                            Crl.R.C.(MD)No.169 of 2020




                                                       ORDER

Today, when the matter was taken up for hearing, it is submitted by

the learned counsel for the revision petitioner that the revision petitioner

reported to be dead on 03.07.2020 and the death certificate was also produced

before this Court.

2.Recording the said submission, this Criminal Revision Case

stands dismissed as abated.

25.11.2022 Index :Yes/No Internet:Yes/No PNM

To

1.The Inspector of Police, Traffic Investigation Wing, Thanjavur (Crime No.174 of 2011).

2.The Additional Public Prosecutor, Madurai Bench of Madras High Court, Madurai.

https://www.mhc.tn.gov.in/judis

Crl.R.C.(MD)No.169 of 2020

G.ILANGOVAN,J.

PNM

ORDER IN

Crl.R.C.(MD)No.169 of 2020

25.11.2022

https://www.mhc.tn.gov.in/judis