Citation : 2022 Latest Caselaw 17589 Mad
Judgement Date : 14 November, 2022
W.A(MD) No.1365 of 2022
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
DATED : 14.11.2022
CORAM:
THE HONOURABLE MR.JUSTICE R.MAHADEVAN
and
THE HONOURABLE MR.JUSTICE J.SATHYA NARAYANA PRASAD
W.A(MD) No.1365 of 2022
and
C.M.P(MD) No.10771 of 2022
N.Rajasekar ... Appellant/9th Respondent
-vs-
1. Tamil Nadu Hand Ball Association,
Represented by its General Secretary M.Sivakumar,
S/o.R.Murugan,
No. 3-2-208, Muthamil Nagar, Kilakottai,
Chinnalapatti, Dindigul District.
... 1st Respondent/ Writ Petitioner
2. The State of Tamil Nadu,
Represented by its
Principal Secretary to the Government,
Youth Welfare and Sports Development Department,
Secretariat, Chennai-600 009.
3. The Secretary,
Indian Olympic Association,
Olympic Bhavan,
B-29, Qutub Industrial Area,
New Delhi.
4. The Secretary,
Tamil Nadu Olympic Association,
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Page 1 of 6
W.A(MD) No.1365 of 2022
No. 78, Jawaharlal Nehru Stadium,
Sydenhams Road,
Periamet, Chennai-600 003.
5. The Sports Development Authority
of Tamil Nadu,
Represented by its
Authorised Signatory,
No. 116-A, Periyar E.V.R.High Road,
Nehru Park, Chennai-600 084.
6. The Inspector General of Registration,
O/o.The Inspector General of Registration,
No. 100, Santhome High Road,
Chennai-600 028.
7. The District Registrar
(Societies Registration),
North Chennai,
Chennai.
8. The District Registrar
(Societies Registration),
Trichy. ... Respondent 2 – 8 /
Respondents 1 to 7
9. R.Karunakaran ... 9th Respondent/8th Respondent
Prayer: Writ Appeals filed under Clause 15 of Letters Patent, against the
order dated 02.11.2022 made in W.M.P(MD) No.19049 of 2022 in
W.P(MD) No.24950 of 2022.
For Petitioner : Mr.T.Palanisamy
For Respondents : Mr.K.Selvaganeshan
Additional Government Pleader
for R2 and R5 to R8
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https://www.mhc.tn.gov.in/judis
Page 2 of 6
W.A(MD) No.1365 of 2022
COMMON JUDGMENT
(Judgment of the Court was made by R.MAHADEVAN, J.)
Aggrieved over the interim order dated 02.11.2022, passed by the
Writ Court in W.M.P(MD) No.19049 of 2022 in W.P(MD) No.24950 of
2022, the 9th respondent in the said writ petition, has come up with this
writ appeal.
2. Today, when the matter was taken up for hearing, the learned
counsel for the appellant submitted that the appellant will file appropriate
application before the Writ Court to vacate the status quo order dated
02.11.2022.
3. Recording the above submission, this Writ Appeal is disposed
of leaving it open to the appellant to file appropriate application before
the Writ Court to vacate the status quo order, if so advised. No costs.
Consequently, connected miscellaneous petition is closed.
[R.M.D., J.] [J.S.N.P., J.]
14.11.2022
Index : Yes / No
Internet : Yes / No
pkn
____________
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Page 3 of 6
W.A(MD) No.1365 of 2022
To
1. The General Secretary
M.Sivakumar,
Tamil Nadu Hand Ball Association,
No. 3-2-208, Muthamil Nagar, Kilakottai,
Chinnalapatti, Dindigul District.
2. The Principal Secretary to the Government,
The State of Tamil Nadu,
Youth Welfare and Sports Development Department,
Secretariat, Chennai-600 009.
3. The Secretary,
Indian Olympic Association,
Olympic Bhavan,
B-29, Qutub Industrial Area,
New Delhi.
4. The Secretary,
Tamil Nadu Olympic Association,
No. 78, Jawaharlal Nehru Stadium,
Sydenhams Road,
Periamet, Chennai-600 003.
5. The Authorised Signatory,
Sports Development Authority
of Tamil Nadu,
No. 116-A, Periyar E.V.R.High Road,
Nehru Park, Chennai-600 084.
6. The Inspector General of Registration,
O/o.The Inspector General of Registration,
No. 100, Santhome High Road, Chennai-600 028.
7. The District Registrar
(Societies Registration),
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Page 4 of 6
W.A(MD) No.1365 of 2022
North Chennai,
Chennai.
8. The District Registrar
(Societies Registration),
Trichy.
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https://www.mhc.tn.gov.in/judis
Page 5 of 6
W.A(MD) No.1365 of 2022
R.MAHADEVAN, J.
and J.SATHYA NARAYANA PRASAD, J.
pkn
W.A(MD) No.1365 of 2022
14.11.2022
____________ https://www.mhc.tn.gov.in/judis
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