Aravinthan vs State Rep.By
2022 Latest Caselaw 17544 Mad

                                                                            Crl.O.P.No.18165 of 2019

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                   DATED: 10.11.2022

                                                       CORAM

                                   THE HON'BLE Dr.JUSTICE G.JAYACHANDRAN

                                                Crl.O.P.No.18165 of 2019
                                                          and
                                                Crl.M.P.No.9204 of 2019

                     1.Aravinthan
                     2.A.Deepakabinesh
                     3.A.Vasumathi                                             ... Petitioners
                                                          Vs.
                     1.State rep.by
                     The Inspector of Police,
                     N-2, Kasimedu Police Station,
                     Kasimedu,
                     Chennai-600 013.

                     2.Veerammal                                               ... Respondents

                     Prayer:- Criminal Original Petition has been filed under Section 482 of
                     Cr.P.C., praying to call for the records in C.C.No.737 of 2019 on the file
                     of the XVI Metropolitan Magistrate at George Town, Chennai and quash
                     the same.

                                     For Petitioners     : Mr.M.Sankar
                                     For R1              : Mr.N.S.Suganthan
                                                           Government Advocate (Crl.Side)

                                     For R2              : No appearance

                     1/4
https://www.mhc.tn.gov.in/judis
                                                                                Crl.O.P.No.18165 of 2019


                                                        ORDER

There is no representation for the petitioners.

2. The learned Government Advocate (Crl.Side) states that

the criminal prosecution in C.C.No.737 of 2019, which the is subject

matter of the present Criminal Original Petition pending, tried and ended in

acquittal vide judgment dated 26.07.2022 on the file of XVI Metropolitan

Magistrate, George Town, Chennai.

3. Recording the same, this Criminal Original Petition is

dismissed. Consequently, the connected Criminal Miscellaneous Petition is

also closed.

10.11.2022

rpl Index: Yes/No Speaking Order/Non Speaking Order

To

1.The XVI Metropolitan Magistrate, George Town, Chennai.

2.The Inspector of Police, N-2, Kasimedu Police Station, Kasimedu, Chennai-600 013.

https://www.mhc.tn.gov.in/judis Crl.O.P.No.18165 of 2019

3.The Public Prosecutor, High Court of Madras, Chennai.

https://www.mhc.tn.gov.in/judis Crl.O.P.No.18165 of 2019

Dr.G.JAYACHANDRAN, J.

rpl

Crl.O.P.No.18165 of 2019

10.11.2022

https://www.mhc.tn.gov.in/judis