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Muthu Pandian vs The Superintendent Of Police
2022 Latest Caselaw 17509 Mad

Citation : 2022 Latest Caselaw 17509 Mad
Judgement Date : 10 November, 2022

Madras High Court
Muthu Pandian vs The Superintendent Of Police on 10 November, 2022
                                                                                W.A.(MD)No.1295 of 2012

                             BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                     DATED: 10.11.2022

                                                         CORAM

                                      THE HON'BLE MR JUSTICE M.S. RAMESH
                                                     AND
                                  THE HON'BLE MR JUSTICE N. ANAND VENKATESH

                                                W.A.(MD)No.1295 of 2012


                     Muthu Pandian                                 ... Appellant / Petitioner


                                                        /Vs./


                     The Superintendent of Police,
                     Madurai District,
                     Madurai.                                      ... Respondent / Respondent




                     PRAYER:         Appeal - filed under Clause 15 of the Letters Patent, praying
                     this Court, to set aside the order made in WP(MD)No.13730 of 2009 dated
                     25.07.2011 on the file of this Court.


                                     For Appellant      : Mr.R.Karthikeyan
                                     For Respondent     : Mr.D.Sasikumar
                                                        Additional Government Pleader



                     Page 1 of 4



https://www.mhc.tn.gov.in/judis
                                                                                W.A.(MD)No.1295 of 2012

                                                        JUDGMENT

(Judgment of the Court was delivered by N. ANAND VENKATESH, J.)

Considering the nature of the issue that is involved in this Writ

Appeal, nothing may survive at this length of time and accordingly, this

Writ Appeal stands closed. No costs.

(M.S.R.,J.) (N.A.V.,J.) 10.11.2022 Index : Yes/No (2/2) Internet : Yes Sm

https://www.mhc.tn.gov.in/judis W.A.(MD)No.1295 of 2012

TO:

The Superintendent of Police, Madurai District, Madurai.

https://www.mhc.tn.gov.in/judis W.A.(MD)No.1295 of 2012

M.S. RAMESH, J.

and N. ANAND VENKATESH, J.

Sm

Judgment made in W.A.(MD)No.1295 of 2012 (2/2)

Dated 10.11.2022

https://www.mhc.tn.gov.in/judis

 
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