Madras High Court
Appellant In Both Appeals vs The Principal Accountant General on 9 November, 2022
W.A(MD)Nos.460 & 465 of 2012
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
DATED : 09.11.2022
CORAM:
THE HONOURABLE MR.JUSTICE M.S.RAMESH
and
THE HONOURABLE MR.JUSTICE N. ANAND VENKATESH
W.A(MD)Nos.460 & 465 of 2012
and
M.P.(MD) No.1 of 2012 & C.M.P.(MD)Nos.3114 & 3134 of 2020
Sundarambal Middle School
Rep. by its Educational Agency G.Joseph Jeyaseelan,
No. 2, Keeraithurai, Madurai-1.
(G.Joseph Jeyaseelan substituted in the place
of M.Gnanaprakasam vide Court order dated
21.10.2019 in M.P.Nos.1 and 2 of 2012)
..Appellant in both appeals
Vs.
1.The Principal Accountant General
Accounts & Entitlement,
Tamil Nadu,
361, Anna Salai,
Chennai - 600 018.
2.The District Elementary Educational Officer,
District Elementary Educational Office
R.M.S. Road,
Madurai.
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https://www.mhc.tn.gov.in/judis
W.A(MD)Nos.460 & 465 of 2012
3.The Assistant Elementary Educational Officer,
Assistant Elementary Educational Office,
Vadipatti,
Madurai.
4.The Secretary
Kamarajar Middle School, Sholavanthan,
Madurai District.
5.A. Thenmozhi ...Respondents in W.A(MD)No.460 of 2012
1.The Joint Director of Elementary Education,
D.P.I. Office,
College Road,
Nungambakkam,
Chennai - 600 006.
2.The District Elementary Educational Officer,
D.E.E.O.'s Office,
Madurai.
3.The Assistant Elementary Educational Officer,
Madurai South,
Madurai.
4.A. Thenmozhi
5.The Kamarajar Middle School,
rep. by its Secretary
Sholavanthan,
Madurai District.
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W.A(MD)Nos.460 & 465 of 2012
6.The Director of Elementary Education,
D.P.I. Office,
College Road,
Nungambakkam,
Chennai - 600 006.
7.K.Thangamari,
Former District Elementary Educational Officer,
Madurai, now Chief Educational Officer, SSA,
Perambalur,
Perambalur District.
8.The Principal Sub Court,
Madurai. ...Respondents in W.A(MD)No.465 of 2012
COMMON PRAYER: Writ Appeals filed under Clause 15 of the
Letters Patent praying this Court to set aside the orders passed by this
Court in W.P(MD)Nos.793 of 2011 and 2317 of 2010, dated 21.11.2011,
respectively.
For Appellant in both appeals Mr.C.Godwin
For Respondents in W.A.(MD) Mr.P.Gunasekaran - R1
Mr.D.Sasikumar - R2 & R3
No.460 of 2012
Additional Government Pleader
Mr.S.Veeranasamy - R4
Mr.P.Paranthaman - R5
For Respondents in W.A.(MD) Mr.D.Sasikumar-R1 to R3 & R6
No.465 of 2012 Additional Government Pleader
Mr.P.Paranthaman - R4
Mr.S.Veeranasamy - R5
No Appearance - R7 & R8
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https://www.mhc.tn.gov.in/judis
W.A(MD)Nos.460 & 465 of 2012
COMMON JUDGMENT
M.S.RAMESH, J.
AND
N. ANAND VENKATESH, J.
The learned counsel appearing for the appellant has given a
letter, dated 26.10.2022 to the Registry seeking permission of this Court
to withdraw these Writ Appeals. He has also made an endorsement to
that effect.
2. In view of the same, these Writ Appeals are dismissed as
withdrawn. No costs. Consequently, connected miscellaneous petitions
are closed.
[M.S.R, J.] & [N.A.V., J.]
09.11.2022
Index:Yes/No
Internet:Yes/No
rm
https://www.mhc.tn.gov.in/judis
W.A(MD)Nos.460 & 465 of 2012
To
1.The Principal Accountant General
Accounts & Entitlement,
Tamil Nadu,
361, Anna Salai,
Chennai - 600 018.
2.The District Elementary Educational Officer,
District Elementary Educational Office
R.M.S. Road,
Madurai.
3.The Assistant Elementary Educational Officer,
Assistant Elementary Educational Office,
Vadipatti,
Madurai.
4.The Joint Director of Elementary Education,
D.P.I. Office,
College Road,
Nungambakkam,
Chennai - 600 006.
5.The District Elementary Educational Officer,
D.E.E.O.'s Office,
Madurai.
6.The Assistant Elementary Educational Officer,
Madurai South,
Madurai.
7.The Director of Elementary Education,
D.P.I. Office,
College Road,
Nungambakkam,
Chennai - 600 006.
https://www.mhc.tn.gov.in/judis
W.A(MD)Nos.460 & 465 of 2012
M.S.RAMESH, J.
AND
N. ANAND VENKATESH, J.
rm
COMMON JUDGMENT IN
W.A(MD)Nos.460 & 465 of 2012
09.11.2022
https://www.mhc.tn.gov.in/judis
