M.C.Govindan vs The Registrar General
2022 Latest Caselaw 17362 Mad

                                                                                          W.P.No.11783 of 2014

                                     IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                         DATED : 07.11.2022

                                                              CORAM

                                  THE HONOURABLE MR.JUSTICE N.SATHISH KUMAR

                                                       W.P.No.11783 of 2014
                                                               and
                                                        M.P.No.1 of 2014

                     M.C.Govindan
                     Advocate,
                     No.XXIX, High Court Chambers,
                     High Court, Madras - 104.                                         ... Petitioner

                                                                   Vs.

                     1. The Registrar General,
                        High Court,
                        Chennai - 104.

                     2. The Registrar (Judicial)
                        High Court,
                        Chennai - 104.

                     3. The Deputy Registrar (Judicial)
                        High Court,
                        Chennai - 104.                                                 ... Respondents



                                  Writ Petition is filed under Article 226 of the Constitution of India, for

                     issuance of a Writ of Mandamus, directing the respondents to grant the

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https://www.mhc.tn.gov.in/judis
                                                                                      W.P.No.11783 of 2014

                     compliance of copy application for the judgment and decree dated

                     23.12.2011 made in S.A.No.382 of 1996 filed in S.R.No.78533 dated

                     23.12.2011 filed in Serial No.44 with due payment already made thereon

                     with proper endorsement regarding the compliance of the said copy

                     application by properly entering the date on which the copy was made ready

                     as the one subsequent to the complaint dated 16.04.2014 as acknowledged

                     on 17.04.2014.



                                                For Petitioner   : Mr.N.Jothi

                                                For Respondents : Mr.C.T.Mohan
                                                                  Standing Counsel



                                                         ORDER

The Writ Petition has been filed seeking a direction upon the

respondents to grant the copy application for the judgment and decree dated

23.12.2011 made in S.A.No.382 of 1996 by this Court.

2. The learned counsel for the petitioner would submit that the copy

application was already provided to the petitioner.

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https://www.mhc.tn.gov.in/judis W.P.No.11783 of 2014

3. In view of the same, this Writ Petition has become infructuous.

4. The learned counsel for the petitioner would further submit that he

has given a suggestion to the Registry to improve the procedure in handling

the copy applications, to which, the Learned Standing Counsel appearing for

the respondents would submit that the matter will be taken note and placed

before the appropriate committee.

5. In such way of the matter, this Writ Petition is closed. No costs.

Consequently, connected miscellaneous petition is also closed.

                     07.11.2022
                     raja

                     Internet : Yes / No
                     Index    : Yes / No

Speaking order / Nonspeaking order

To

1. The Registrar General, High Court, Chennai - 104.

2. The Registrar (Judicial), High Court, Chennai - 104.

3. The Deputy Registrar (Judicial), High Court, Chennai - 104.

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https://www.mhc.tn.gov.in/judis W.P.No.11783 of 2014

N.SATHISH KUMAR, J.

raja

W.P.No.11783 of 2014 and M.P.No.1 of 2014

07.11.2022

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https://www.mhc.tn.gov.in/judis