K.Srinivasan vs S.Shiyamala
2022 Latest Caselaw 17199 Mad

                                                                           AS.No.361/2014




                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                               DATED : 02.11.2022

                                                    CORAM:

                                    THE HONOURABLE MR.JUSTICE S.S.SUNDAR

                                                      AND

                                     THE HONOURABLE MRS. JUSTICE N.MALA

                                          AS.No.361/2014 & MP.No.1/2014

                    1.K.Srinivasan
                    2.A.N.Prabu                                           .. Appellants

                                                       Vs.

                    1.S.Shiyamala
                    2.M.Vimala
                    3.R.Rajeswari                                         .. RR 1 to 3 /
                                                                               Plaintiffs

                    O.M.Sakkubai [died]                                   .. 1st
                    Defendant                                                       /
                    Deceased

                    4.O.M.Chandrasekaran
                    5.M.Karthikeyan
                    6.D.Komaleeswari
                    7.D.Sivagamasundari @ Priya
                    8.D.Lavanya
                    9.Dr.K.Dhinakar Babu
                    10.K.manjubashanai
                    11.K.Suhashini

https://www.mhc.tn.gov.in/judis                         1
                                                                                       AS.No.361/2014




                    12.R.Kumaresan
                    13.O.R.Venkatesan                                            .. Respondents /
                    Defendants 2 to 11

                    Prayer:- Appeal Suit filed under Order 41 Rule 1 read with Section 96 of
                    CPC against judgment and decree dated 19.12.2013 in OS.No.8/2011 on
                    the file of the learned II Additional District Judge, at Salem.

                                          For Appellants         :     Mr.D.Shivakumaran
                                          For RR 1 to 3          :     Mr.S.Kalyanaraman
                                          For RR 5,6 to 9, 12&13 :     No appearance

                                                            JUDGMENT

[Judgment of the Court was delivered by S.S.SUNDAR, J.,]

(1) Learned counsel for the appellants seeks permission of this Court to

withdraw this writ petition and has also made an endorsement in

the petition to that effect.

(2) Recording the said submission of the learned counsel for the

appellants, this Appeal Suit stands dismissed as withdrawn. No

costs. Consequently, connected miscellaneous petition is closed.

                                                                                 [SSSRJ]     [NMJ]
                                                                                     02.11.2022
                    AP
                    Internet : Yes



                                                             AS.No.361/2014




                    To

1.The II Additional District Judge Salem.

2.The Section Officer VR Section, High Court, Chennai.

AS.No.361/2014

S.S.SUNDAR, J., AND N.MALA, J.,

AP

AS.No.361/2014

02.11.2022

https://www.mhc.tn.gov.in/judis 4