(Ambalam)A.R.Ramdoss vs K.G.Kuppusamy
2022 Latest Caselaw 17171 Mad

                                                                                S.A.No.652 of 2010




                             BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                DATED: 02.11.2022

                                       CORAM: JUSTICE N.SESHASAYEE

                                                S.A.No.652 of 2010

                     (Ambalam)A.R.Ramdoss                ...Appellant/Respondent/Plaintiff

                                                        Vs

                     1.K.G.Kuppusamy
                     2.Savithiri Ammal
                     3.Mythili
                     4.Lalitha
                     5.K.G.Srinivasan
                     6.K.G.Venkatesh                     ...Respondenst/Appellants/Defendants

                     Prayer :     Second Appeal is filed under Section 100 of Code of Civil
                     Procedure, to set aside the judgment and decree made in A.S.No.22 of 2007
                     on the file of the Subordinate Judge, Paramakudi dated 06.11.2009
                     reversing the judgment and decree in O.S.No.38 of 2006 on the file of the
                     District Munsif Court, Paramakudi dated 28.03.2007.


                                  For Appellants    : No appearance
                                  For Respondents   : Mr.K.Govindarajan (For R1 & R5)




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https://www.mhc.tn.gov.in/judis
                                                                                  S.A.No.652 of 2010



                                                    JUDGMENT

The learned counsel for the appellant has not complied with the defects

pointed out by the Registry. Even today, when the matter is called, there is

no representation on behalf of the appellant. Hence, this Second Appeal is

dismissed for default. No costs.

02.11.2022

Index : Yes/No Internet: Yes/No Rmk To

1.The Subordinate Judge, Paramakudi.

2.The District Munsif, Paramakudi.

3.The Section Officer, VR Section, Madurai Bench of Madras High Court, Madurai.

https://www.mhc.tn.gov.in/judis S.A.No.652 of 2010

N.SESHASAYEE, J., Rmk

S.A(MD).No.652 of 2010

02.11.2022

https://www.mhc.tn.gov.in/judis