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M/S. Anshuai Electronics vs The Settlement Commission
2022 Latest Caselaw 11634 Mad

Citation : 2022 Latest Caselaw 11634 Mad
Judgement Date : 30 June, 2022

Madras High Court
M/S. Anshuai Electronics vs The Settlement Commission on 30 June, 2022
                                                                           WA Nos. 402 & 404 of 2021

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                DATED : 30.06.2022

                                                      CORAM

                        THE HONOURABLE MR. JUSTICE R. MAHADEVAN
                                          and
                  THE HONOURABLE MR.JUSTICE J. SATHYA NARAYANA PRASAD

                                        Writ Appeal Nos. 402 and 404 of 2021
                                                         and
                                          CMP.Nos.1622 and 1624 of 2021
                                                          ---

                  M/s. Anshuai Electronics
                  Rep. by A.S. Satyanarayana
                  Plot No.114, Radhakrishna Housing Colony
                  A.S. Rao Nagar, ECIL Post                               .. Appellant in both
                  Hyderabad                                                  the Writ Appeals

                                                       Versus

                  1. The Settlement Commission
                     Customs & Central Excise
                     Additional Bench
                     2nd Floor, Narmada Block
                     Custom House
                     No.60, Rajaji Salai
                     Chennai - 600 001.

                  2. The Commissioner
                     Customs & Central Excise
                     Hyderabad - II Commissionerate                       .. Respondents in
                     Hyderabad.                                              both the appeals

                        Appeals filed under Clause 15 of Letters Patent against the common
                  order dated 30.11.2020 passed in W.P. Nos. 23702 and 23703 of 2012.

https://www.mhc.tn.gov.in/judis


                  1/4
                                                                               WA Nos. 402 & 404 of 2021

                  For Appellant                    :     Mr. T. Ramesh
                                                         in both the appeals

                  For Respondents                  :     Mr. A.P. Srinivas
                                                         Senior Standing Counsel for R2


                                            COMMON JUDGMENT


                            When this court was about to pronounce the judgment, the learned

                  counsel for the appellant sought permission to withdraw these appeals so as to

                  invoke other legal avenues. He has made an endorsement to that effect in the

                  bundle.



                            2.Recording the submission and the endorsement so made by the learned

                  counsel for the appellant, both the writ appeals stand dismissed as withdrawn.

                  No costs. Consequently, connected miscellaneous petitions are closed.




                                                                     (R.M.D.,J.)        (J.S.N.P.,J.)

                                                                                  30.06.2022
                  rsh

                  Index           :    Yes / No
                  Internet        :    Yes / No




https://www.mhc.tn.gov.in/judis


                  2/4
                                                      WA Nos. 402 & 404 of 2021




                  To

                  1. The Settlement Commission
                     Customs & Central Excise
                     Additional Bench
                     2nd Floor, Narmada Block
                     Custom House
                     No. 60, Rajaji Salai
                     Chennai - 600 001.

                  2. The Commissioner
                     Customs & Central Excise
                     Hyderabad - II Commissionerate
                     Hyderabad.




https://www.mhc.tn.gov.in/judis


                  3/4
                                                 WA Nos. 402 & 404 of 2021

                                               R. MAHADEVAN, J.

and J. SATHYA NARAYANA PRASAD, J.

rsh/rk

WA Nos. 402 & 404 of 2021

30.06.2022

https://www.mhc.tn.gov.in/judis

 
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