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K.R.Ramamoorthy vs K.R.Om Prakash
2022 Latest Caselaw 13548 Mad

Citation : 2022 Latest Caselaw 13548 Mad
Judgement Date : 29 July, 2022

Madras High Court
K.R.Ramamoorthy vs K.R.Om Prakash on 29 July, 2022
                                                                                TR.A.S.No.976 of 1997

                           BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                 DATED: 29.07.2022

                                                       CORAM:

                                  THE HONOURABLE MR.JUSTICE P.VELMURUGAN

                                                TR.A.S.No.976 of 1997


                     K.R.Ramamoorthy                                       ... Appellant

                                                        Vs.

                     1.K.R.Om Prakash

                     2.A.Karuppayammal                                      ... Respondents



                     PRAYER: Appeal Suit filed under Section 96 of the Code of Civil

                     Procedure, to allow the appeal and set aside the decree and judgment

                     passed in O.S.No.54 of 1986 on 19.08.1993 on the file of the

                     II Additional Subordinate Judge, Madurai.



                                     For Appellant            : No appearance

                                     For Respondents          : No appearance




                     1/4
https://www.mhc.tn.gov.in/judis
                                                                                 TR.A.S.No.976 of 1997



                                                       JUDGMENT

************

When the matter came up for hearing on 22.07.2022, there was no

representation on the side of the appellant. Therefore, the matter was

directed to be listed today (29.07.2022) under the caption 'for dismissal'.

Even today, there is no representation on the side of the appellant.

Hence, this Appeal Suit is dismissed for non-prosecution. No cost.

29.07.2022 Index :Yes Internet:Yes cp

To

1.The II Additional Subordinate Judge, Madurai.

2.The Record Keeper, Vernacular Section, Madurai Bench of Madras High Court, Madurai.

https://www.mhc.tn.gov.in/judis TR.A.S.No.976 of 1997

https://www.mhc.tn.gov.in/judis TR.A.S.No.976 of 1997

P.VELMURUGAN,J.

cp

TR.A.S.No.976 of 1997

29.07.2022

https://www.mhc.tn.gov.in/judis

 
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