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P.Kanagaraj vs Sundaram Chettiar
2022 Latest Caselaw 13307 Mad

Citation : 2022 Latest Caselaw 13307 Mad
Judgement Date : 25 July, 2022

Madras High Court
P.Kanagaraj vs Sundaram Chettiar on 25 July, 2022
                                                                             A.S(MD)No.63 of 2009


                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                              DATED : 25.07.2022

                                                   CORAM

                                  THE HONOURABLE MR.JUSTICE P.VELMURUGAN

                                             A.S (MD)No.63 of 2009
                                                     and
                                             M.P(MD)No.2 of 2009


                     P.Kanagaraj                            ... Appellant/Plaintiff

                                                    Vs.

                     1.Sundaram Chettiar
                     2.C.Lakshmi Achi
                     3.R.M.Muthu Achi
                     4.R.M.Meena
                     5.C.Parvathi Achi
                     6.S.P.Deivanai
                     7.Balaji
                     8.Khajamohideen
                     9.K.Aneez Mohammed
                     10.K.Nashini
                     11.K.Arjunan
                     12.M.Ezhilarasi
                     13.L.Hendry
                     14.S.Thilagam
                     15.Pushpam
                     16.R.Vijayan
                     17.R.Subramani



                     Page 1 of 4


https://www.mhc.tn.gov.in/judis
                                                                                  A.S(MD)No.63 of 2009


                     18.K.Thenmozhi
                     19.R.Madhavan
                     20.A.N.Hendry
                     21.S.Ramesh
                     22.Uma Kanthan
                     23.Arulanandham                          ...Respondents/Defendants

                     PRAYER: Appeal Suit filed under Section 96 of the Civil Procedure Code,
                     against the judgment and decree, dated 08.02.2006 made in O.S.No.79 of
                     2004 (T.S.C.O.S.No.743 of 1999) on the file of the I Additional District
                     Judge (PCR) Tiruchirapalli.


                                            For Appellant    : Mr.P.Athimoola Pandian

                                           For Respondents : No appearance


                                                    JUDGMENT

The learned counsel appearing for the appellant seeks permission

of this Court to withdraw the Appeal Suit and he has also made an

endorsement to that effect.

https://www.mhc.tn.gov.in/judis A.S(MD)No.63 of 2009

2. In view of the endorsement made by the learned counsel for the

appellant, this appeal suit is dismissed as withdrawn. No costs.

Consequently, connected miscellaneous petition is closed.

Index : Yes / No Speaking Order : Yes / No 25.07.2022 am

To

1.The I Additional District Judge (PCR), Tiruchirapalli.

2. The Section Officer, VR Section, Madurai Bench of Madras High Court, Madurai.

https://www.mhc.tn.gov.in/judis A.S(MD)No.63 of 2009

P.VELMURUGAN, J.

am

A.S (MD)No.63 of 2009

25.07.2022

https://www.mhc.tn.gov.in/judis

 
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