Gnanasundaram vs P.Natarajan
2022 Latest Caselaw 12094 Mad

                                                                                    A.S.(MD)No.39 of 2012

                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                     DATED: 06.07.2022

                                                           CORAM:

                                   THE HONOURABLE MR.JUSTICE P.VELMURUGAN

                                                   A.S.(MD)No.39 of 2012
                 Gnanasundaram                                         ... Appellant / Plaintiff
                                                             -Vs-
                 P.Natarajan                                            ... Respondent / Defendant


                 PRAYER: Appeal Suit is filed under Section 96 of the Code of Civil Procedure to
                 set aside the decree and judgment made in O.S.No.9 of 2008 dated 14.02.2012 on
                 the file of the Principal District Court, Pudukkottai.


                                          For Appellant     : No Appearance
                                          For Respondent    : Mr.D.Nallathambi
                                                          JUDGMENT

When the matter was taken up for hearing on 20.06.2022, the learned

counsel for the appellant sought adjournment. Therefore, the matter was directed

to be listed today (06.07.2022), observing that if the appellant fails to argue the

matter on the next hearing date, the appeal will stand dismissed automatically

without further reference to this Court.

https://www.mhc.tn.gov.in/judis A.S.(MD)No.39 of 2012

2.Despite the conditional order, today, when the matter is taken up for

hearing, none appeared on behalf of the appellant. The learned counsel for the

respondent is present. Therefore, this Appeal Suit stands dismissed for

non-prosecution. No costs.

06.07.2022 Index : Yes / No Internet : Yes / No Myr

To

1.The Principal District Judge, Pudukkottai.

2.The Record Keeper, V.R.Section, Madurai Bench of Madras High Court, Madurai.

https://www.mhc.tn.gov.in/judis A.S.(MD)No.39 of 2012

https://www.mhc.tn.gov.in/judis A.S.(MD)No.39 of 2012

P.VELMURUGAN, J.

Myr

A.S.(MD)No.39 of 2012

06.07.2022

https://www.mhc.tn.gov.in/judis