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Pachaiyappa'S Trust vs P.Srikanth
2022 Latest Caselaw 2048 Mad

Citation : 2022 Latest Caselaw 2048 Mad
Judgement Date : 8 February, 2022

Madras High Court
Pachaiyappa'S Trust vs P.Srikanth on 8 February, 2022
                                                                                    A.S.No.370 of 2010

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                DATED: 08.02.2022

                                             CORAM:
                             THE HONOURABLE DR. JUSTICE G.JAYACHANDRAN

                                                A.S.No.370 of 2010

                     Pachaiyappa's Trust
                     G.N.Estate
                     Managed by the Pachaiyappa's Trust,
                     By its Committee for
                     Management holding by its Secretary
                     Holding office at
                     No.21, Harrington Road,
                     Chetpet, Chennai-600 021.                                         .. Appellant

                                                          Vs.

                     P.Srikanth                                                     .. Respondent

                     PRAYER: Appeal Suit is filed under Section 96 of C.P.C against the
                     judgment and decree made in O.S.No.220 of 2005 on the file of the
                     Additional District Judge, FTC-II, Kancheepuram, dated 14.12.2006.

                                         For Appellant          : Mr.T.S.Baskaran

                                         For Respondent         : No appearance




                                                 JUDGMENT

https://www.mhc.tn.gov.in/judis A.S.No.370 of 2010

The respondent herein against whom the money claim is

made has not been served that he has already vacated the premises. Steps

have not been taken to serve notice on the respondent. Hence the Appeal

Suit is dismissed. No costs.

08.02.2022

Index : Yes/No Internet:Yes/No rpl

To The Additional District Judge, FTC-II, Kancheepuram.

DR.G.JAYACHANDRAN,J.

https://www.mhc.tn.gov.in/judis A.S.No.370 of 2010

rpl

A.S.No.370 of 2010

08.02.2022

https://www.mhc.tn.gov.in/judis

 
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