The Manager (Hr-Ee & Ce) vs Aron K.Thiravia Raj (St ...
2022 Latest Caselaw 18223 Mad

                                                                             W.A.(MD)No.104 of 2022


                         BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                DATED : 16.12.2022

                                                     CORAM:

                                  THE HONOURABLE MR.JUSTICE D.KRISHNAKUMAR
                                                       and
                                  THE HONOURABLE MR.JUSTICE R.VIJAYAKUMAR

                                              W.A.(MD)No.104 of 2022
                                                       and
                                         C.M.P.(MD)Nos.5127 & 1064 of 2022


                 1.The Manager (HR-EE & CE),
                   Human Resource Management,
                   Bharat Heavy Electricals Limited (BHEL),
                   Tiruchirappalli.

                 2.R.Arul Prakash                                               ... Appellants

                                                        Vs.

                 Aron K.Thiravia Raj (St No.2205238)                            ... Respondent

                 PRAYER : Appeal filed under Clause 15 of the Letters Patent against the order
                 dated 30.09.2021, made in W.M.P.(MD)No.13550 of 2021 in W.P.(MD)No.
                 16675 of 2021.


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                 Page 1 of 3



https://www.mhc.tn.gov.in/judis
                                                                               W.A.(MD)No.104 of 2022


                                  For Appellant    :     Mr.A.V.Arun

                                  For Respondents :      Mr.T.Antony Arulraj



                                                       JUDGMENT

[Judgment of the Court was delivered by D.KRISHNAKUMAR, J.]

The learned counsel appearing for the appellant has circulated a letter,

dated 30.11.2022 to the Registry, seeking permission of this Court to withdraw

this Writ Appeal.

2. Recording the same, this Writ Appeal is dismissed as withdrawn. No

costs. Consequently, connected miscellaneous petitions are closed.

[D.K.K., J.] [R.V., J.] 16.12.2022 Index : Yes / No Internet : Yes / No vsm

____________

https://www.mhc.tn.gov.in/judis W.A.(MD)No.104 of 2022

D.KRISHNAKUMAR, J.

and R.VIJAYAKUMAR, J.

vsm

W.A.(MD)No.104 of 2022

16.12.2022

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https://www.mhc.tn.gov.in/judis