R.Vimalan vs The Principal Chief Conservator ...
2022 Latest Caselaw 18198 Mad

                                                                             W.A.(MD)No.1485 of 2022


                         BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                 DATED : 15.12.2022

                                                       CORAM:

                                  THE HONOURABLE MR.JUSTICE D.KRISHNAKUMAR
                                                        AND
                                  THE HONOURABLE MR.JUSTICE R.VIJAYAKUMAR

                                               W.A.(MD)No.1485 of 2022
                                                        and
                                        C.M.P.(MD)Nos.12289 and 12291 of 2022

                 R.Vimalan                                         ... Appellant / Petitioner

                                                        -Vs-

                 1.The Principal Chief Conservator of Forests
                           & Chief Wildlife Warden,
                    Panagal Maaligai, Saidapet,
                    Chennai-15.


                 2.The Conservator of Forests,
                    O/o. The Conservator of Forests,
                    Race Course Road, Madurai,
                    Madurai District.


                 Page 1 of 4



https://www.mhc.tn.gov.in/judis
                                                                                    W.A.(MD)No.1485 of 2022


                 3.The District Forest Officer,
                    O/o. The District Forest Officer,
                    Race Course Road, Madurai,
                    Madurai District.                              ... Respondents /Respondents


                 PRAYER: Appeal filed under Clause 15 of Letters Patent, praying this Court to
                 set aside the order dated 17.11.2022 made in W.P.(MD)No.20974 of 2022 on the
                 file of this Court.


                                          For Appellant      : Mr.K.Balasundharam
                                          For Respondents : Mr.S.R.A.Ramachandran,
                                                              Additional Government Pleader


                                                          JUDGMENT

[Judgment of the Court was delivered by D.KRISHNAKUMAR, J.]

This Writ Appeal is directed against the order of this Court dated

17.11.2022 made in W.P.(MD)No.20974 of 2022.

2.By consent of both parties, this Writ Appeal is taken up for final

disposal at the admission stage itself.

https://www.mhc.tn.gov.in/judis W.A.(MD)No.1485 of 2022

3.Today, when the matter was taken up for admission, the learned

Additional Government Pleader for the respondents submitted that pending Writ

Appeal, the 1st respondent has issued the proceedings dated 09.12.2022 in

Proc.No.WL1/17261/2021. Therefore, this Writ Appeal has now become

infructuous.

4.In view of the above, this Writ Appeal is dismissed with liberty to the

appellant to file an appeal before the appropriate authority, if he is aggrieved by

the said proceedings of the 1st respondent. No costs. Consequently, connected

miscellaneous petitions are closed.

                                                             [D.K.K., J.] &      [R.V., J.]
                                                                      15.12.2022
                 Index : Yes / No
                 Internet : Yes / No
                 Myr
                 To

1.The Principal Chief Conservator of Forests & Chief Wildlife Warden, Panagal Maaligai, Saidapet, Chennai-15.

https://www.mhc.tn.gov.in/judis W.A.(MD)No.1485 of 2022

D.KRISHNAKUMAR, J.

AND R.VIJAYAKUMAR, J.

Myr

2.The Conservator of Forests, O/o. The Conservator of Forests, Race Course Road, Madurai, Madurai District.

3.The District Forest Officer, O/o. The District Forest Officer, Race Course Road, Madurai, Madurai District.

W.A.(MD)No.1485 of 2022

15.12.2022

https://www.mhc.tn.gov.in/judis