The Secretary vs M.Senthilkumar
2022 Latest Caselaw 8323 Mad

                                                                         W.A.No.852 of 2022



                                     IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                DATED:    20.04.2022

                                                     CORAM :

                        THE HON'BLE MR.MUNISHWAR NATH BHANDARI, CHIEF JUSTICE
                                                          AND
                                  THE HON'BLE MR.JUSTICE D.BHARATHA CHAKRAVARTHY
                                                W.A.No.852 of 2022
                                             and C.M.P.No.5703 of 2022

                     1. The Secretary,
                        Home Department,
                        Govt. of Tamilnadu,
                        Fort St. George, Chennai 600 009.

                     2. The Director General of Police,
                        Kamaraja Salai, Mylapore,
                        Chennai 600 004.

                     3. The Superintendent of Police,
                        Tiruvarur District, Tiruvarur.

                     4. The Deputy Superintendent of Police,
                        Thiruthuraipoondi Sub Division,
                        Thiruthuraipoondi, Tiruvarur District.           .. Appellants


                                                          vs

                     1. M.Senthilkumar
                        Rep. by his Father and Guardian,
                        Mr.G.Murugesan.

                     2. Prabaharan


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                     Page 1 of 4


https://www.mhc.tn.gov.in/judis
                                                                               W.A.No.852 of 2022



                     3.   Thirumal
                     4.   Parthiban
                     5.   Ambikapathy
                     6.   Jayaraman
                     7.   Rajendran                                            .. Respondents



                     Prayer: Appeal filed under Clause 15 of the Letters Patent against the

                     order dated 27.11.2019 passed in W.P.No.17503 of 2013 on the file of

                     this Court.


                                  For the Appellants    :     Mr.S.Silambanan
                                                              Additional Advocate General
                                                              assisted by Mr.Yogesh
                                                              Kannadesan, Spl.G.P.

                                  For the Respondents   :     Mr.K.Soundararajan for R-1

                                                        :     Mr.L.Chandrakumar for RR 2 to 7

                                                            *****

                                                        JUDGMENT

(Judgment of the Court was delivered by the Hon'ble Chief Justice)

As per the instructions received, the learned Additional

Advocate General prays for withdrawal of the writ appeal.

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https://www.mhc.tn.gov.in/judis W.A.No.852 of 2022

As prayed, the writ appeal is dismissed as withdrawn. No

costs. Consequently, C.M.P.No.5703 of 2022 is closed.

(M.N.B., CJ.) (D.B.C., J.) 20.04.2022 Index : Yes/No sra

To:

1. The Secretary, Home Department, Govt. of Tamilnadu, Fort St. George, Chennai 600 009.

2. The Director General of Police, Kamaraja Salai, Mylapore, Chennai 600 004.

3. The Superintendent of Police, Tiruvarur District, Tiruvarur.

4. The Deputy Superintendent of Police, Thiruthuraipoondi Sub Division, Thiruthuraipoondi, Tiruvarur District.

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https://www.mhc.tn.gov.in/judis W.A.No.852 of 2022

M.N.Bhandari, CJ.

and D.Bharatha Chakravarthy, J.

(sra)

W.A.No.852 of 2022

20.04.2022

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https://www.mhc.tn.gov.in/judis