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Minor E.Chalhma vs The Assistant Secretary/Deputy ...
2021 Latest Caselaw 12693 Mad

Citation : 2021 Latest Caselaw 12693 Mad
Judgement Date : 29 June, 2021

Madras High Court
Minor E.Chalhma vs The Assistant Secretary/Deputy ... on 29 June, 2021
                                                    W.A.No.2226 of 2018
              IN THE HIGH COURT OF JUDICATURE AT MADRAS

                          DATED : 29.06.2021

                                 CORAM

                THE HON'BLE MR.JUSTICE M.M.SUNDRESH
                                 and
                 THE HON'BLE MS.JUSTICE R.N.MANJULA

                        W.A.No.2226 of 2018
         and C.M.P.Nos.17674,17669,17676 and 17678 of 2018

Minor E.Chalhma
Rep. by her father and guardian N.Elango
No.F-1, Chennai Port Trust Officers Quarters,
            Rajaji Salai, Chennai - 600 009.               .. Appellant
                                   Vs

1.The Assistant Secretary/Deputy Secretary,
 Central Board of Secondary Education,
 New No.3 (Old No.1630)
 AJ Block, 16th Main Road,
 Anna Nagar West, Chennai - 600 040.

2.The Additional Commissioner,
 Kendriya Vidyalaya Sangathan,
 Regional Office, Chennai,
 IIT Campus, Chennai - 600036.

3.The Principal
 Kendriya Vidyalaya
 Island Grounds,
                            Chennai - 600 002.         .. Respondents

      Appeal filed under Clause 15 of Letters Patent against the order

dated 02.07.2018 made in W.P.No.10385 of 2018.


      For Appellant          :     Mr.N.G.R.Prasad
                                   for M/s.Row and Reddy
Page 1 of 4
                                                     W.A.No.2226 of 2018


      For Respondents        :     Mr.Nagarajan for R1
                                   Mr.M.Vaidhiyanath for R2 and R3

                             JUDGMENT

(Delivered by M.M.SUNDRESH, J.)

This appeal has been preferred against the order dated

02.07.2018 made in W.P.No.10385 of 2018.

2. Learned counsel appearing for the appellant seeks permission

to withdraw the appeal.

3. In view of the submission made by the learned counsel

appearing for the appellant, the writ appeal is dismissed as withdrawn.

No costs. Consequently, connected miscellaneous petitions are closed.

(M.M.S., J.) (R.N.M., J.) 29.06.2021 Index:Yes/No mmi/ssm

W.A.No.2226 of 2018

To

1.The Assistant Secretary/Deputy Secretary, Central Board of Secondary Education, New No.3 (Old No.1630) AJ Block, 16th Main Road, Anna Nagar West, Chennai - 600 040.

2.The Additional Commissioner, Kendriya Vidyalaya Sangathan, Regional Office, Chennai, IIT Campus, Chennai - 600036.

3.The Principal Kendriya Vidyalaya Island Grounds, Chennai - 600 002.

W.A.No.2226 of 2018

M.M.SUNDRESH, J.

and R.N.MANJULA,J.

mmi

W.A.No.2226 of 2018

29.06.2021

 
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