Ravindra Kumar Dhurvey vs Shri Anupamrajan
2026 Latest Caselaw 2582 MP

Citation : 2026 Latest Caselaw 2582 MP
Judgement Date : 14 March, 2026

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Madhya Pradesh High Court

Ravindra Kumar Dhurvey vs Shri Anupamrajan on 14 March, 2026

Author: Vivek Agarwal

Bench: Vivek Agarwal

          NEUTRAL CITATION NO. 2026:MPHC-JBP:21211




                                                            1                            CONC-4732-2025
                            IN    THE      HIGH COURT OF MADHYA PRADESH
                                                 AT JABALPUR
                                                 BEFORE LOK ADALAT
                                         HON'BLE SHRI JUSTICE VIVEK AGARWAL
                                                          &
                                         SHRI ADITYA ADHIKARI, SR. ADVOCATE
                                                ON THE 14th OF MARCH, 2026
                                      CONTEMPT PETITION CIVIL No. 4732 of 2025
                                      RAVINDRA KUMAR DHURVEY AND OTHERS
                                                    Versus
                                         SHRI ANUPAMRAJAN AND OTHERS
                           Appearance:
                              Shri Manoj Kumar Chansouriya - Advocate for the petitioner.
                              Shri Manasmani Verma - Government Advocate for the respondents.

                                                                ORDER

Learned counsel for the petitioner submits that the compliance has already been made.

Since compliance is made, the contempt proceedings are dropped for now.

Rule Nisi issued against the contemnor is discharged. If petitioner is aggrieved of the compliance, then he will be at liberty to challenge the order in appropriate proceedings.

In above terms, this contempt petition is disposed of.





                                 (VIVEK AGARWAL)                              (ADITYA ADHIKARI)
                                     MEMBER                                        MEMBER

NEUTRAL CITATION NO. 2026:MPHC-JBP:21211

2 CONC-4732-2025 AR