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Prakash Patel vs The State Of Madhya Pradesh
2026 Latest Caselaw 2567 MP

Citation : 2026 Latest Caselaw 2567 MP
Judgement Date : 14 March, 2026

[Cites 0, Cited by 0]

Madhya Pradesh High Court

Prakash Patel vs The State Of Madhya Pradesh on 14 March, 2026

Author: Vivek Agarwal
Bench: Vivek Agarwal
         NEUTRAL CITATION NO. 2026:MPHC-JBP:21185




                                                                 1                                WP-9595-2026
                                IN     THE       HIGH COURT OF MADHYA PRADESH
                                                       AT JABALPUR
                                                     BEFORE LOK ADALAT
                                             HON'BLE SHRI JUSTICE VIVEK AGARWAL
                                                              &
                                             SHRI ADITYA ADHIKARI, SR. ADVOCATE
                                                      ON THE 14th OF MARCH, 2026
                                                     WRIT PETITION No. 9595 of 2026
                                               PRAKASH PATEL AND OTHERS
                                                         Versus
                                        THE STATE OF MADHYA PRADESH AND OTHERS
                           Appearance:
                                Parties through their counsel.

                                                                     ORDER

Learned counsel for petitioners submits that petitioners' representation (Annexure-P/5) is to be decided by the respondents in light of order dated 6th September, 2022 passed by this High Court in W.P.No.17079/2019.

2. Learned Govt. Advocate undertakes to direct the authorities to consider and decide the petitioners' representation (Annexure-P/5) in light of order dated 6th September, 2022 passed by this High Court in W.P.No.17079/2019 (Annexure-P/6) within a period of 30 days of receipt of

certified copy of this order.

3. In above terms, this petition is disposed of.

                                   (VIVEK AGARWAL)                                      (ADITYA ADHIKARI)
                                       MEMBER                                                MEMBER
                           ts







NEUTRAL CITATION NO. 2026:MPHC-JBP:21185

2 WP-9595-2026

 
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