[Cites 0, Cited by 0]
Madhya Pradesh High Court
Kaushal Prasad Saket vs The State Of Madhya Pradesh on 14 March, 2026
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
BEFORE LOK ADALAT
HON'BLE SHRI JUSTICE VIVEK JAIN
&
SHRI SANJAY RAM TAMRAKAR, SR. ADVOCATE
ON THE 14th OF MARCH, 2026
WRIT PETITION No. 11249 of 2012
RAKESH KUMAR DUBEY
Versus
THE STATE OF MADHYA PRADESH AND OTHERS
WITH
WRIT PETITION No. 182 of 2013
SMT. MAMTA BHATTACHARYA
Versus
THE STATE OF MADHYA PRADESH AND OTHERS
WRIT PETITION No. 3757 of 2013
MUKUNDI LAL YADAV
Versus
THE STATE OF MADHYA PRADESH AND OTHERS
WRIT PETITION No. 16738 of 2013
M.L. GOSWAMI
Versus
THE STATE OF MADHYA PRADESH AND OTHERS
WRIT PETITION No. 21168 of 2013
SARPANCH, GRAM PANCHAYAT, GANJAS
Versus
Signature Not Verified
Signed by: NAVEEN KUMAR
SARATHE
Signing time: 18-03-2026
10:59:01
2
THE STATE OF MADHYA PRADESH AND OTHERS
WRIT PETITION No. 1636 of 2014
SULOCHNA AHIRWAR
Versus
THE STATE OF MADHYA PRADESH AND OTHERS
WRIT PETITION No. 2851 of 2014
BHAIYA LAL RAWAT
Versus
THE STATE OF MADHYA PRADESH AND OTHERS
WRIT PETITION No. 17426 of 2014
SMT PREETI JAIN
Versus
THE STATE OF MADHYA PRADESH AND OTHERS
WRIT PETITION No. 2743 of 2015
MOHAN LAL LODHI
Versus
THE STATE OF MADHYA PRADESH AND OTHERS
WRIT PETITION No. 2962 of 2015
R.K. CHOURASIA
Versus
THE STATE OF MADHYA PRADESH AND OTHERS
WRIT PETITION No. 3162 of 2015
KAUSHAL PRASAD SAKET
Versus
THE STATE OF MADHYA PRADESH AND OTHERS
WRIT PETITION No. 7661 of 2015
Signature Not Verified
Signed by: NAVEEN KUMAR
SARATHE
Signing time: 18-03-2026
10:59:01
3
BIHARILAL VERMA
Versus
THE STATE OF MADHYA PRADESH AND OTHERS
WRIT PETITION No. 814 of 2016
RAJU KEWAT
Versus
THE STATE OF MADHYA PRADESH AND OTHERS
WRIT PETITION No. 3491 of 2016
RAM NARAYAN SINGH
Versus
THE STATE OF MADHYA PRADESH AND OTHERS
WRIT PETITION No. 4987 of 2016
RAJESH SURYAWANSHI
Versus
THE STATE OF MADHYA PRADESH AND OTHERS
WRIT PETITION No. 8459 of 2016
SOURABH SINGH
Versus
THE STATE OF MADHYA PRADESH AND OTHERS
WRIT PETITION No. 14857 of 2016
SHYAM LAL KOL
Versus
THE STATE OF MADHYA PRADESH AND OTHERS
WRIT PETITION No. 2851 of 2017
VISHWANATH VARMA
Versus
THE STATE OF MADHYA PRADESH AND OTHERS
Signature Not Verified
Signed by: NAVEEN KUMAR
SARATHE
Signing time: 18-03-2026
10:59:01
4
WRIT PETITION No. 8780 of 2017
VINAY BHUSAN JOHARI
Versus
THE STATE OF MADHYA PRADESH AND OTHERS
WRIT PETITION No. 16211 of 2017
YUVRAJ SINGH
Versus
THE STATE OF MADHYA PRADESH AND OTHERS
WRIT PETITION No. 26056 of 2018
MULAYAM SINGH RAJPOOT
Versus
THE STATE OF MADHYA PRADESH AND OTHERS
WRIT PETITION No. 134 of 2019
SANTOSH KUMAR MAURYA
Versus
THE STATE OF MADHYA PRADESH AND OTHERS
WRIT PETITION No. 3389 of 2019
SAHID AHMED
Versus
THE STATE OF MADHYA PRADESH AND OTHERS
WRIT PETITION No. 8409 of 2019
K. N. SINGH
Versus
THE STATE OF MADHYA PRADESH AND OTHERS
WRIT PETITION No. 25742 of 2019
SHEETAL BHALAVI
Versus
Signature Not Verified
Signed by: NAVEEN KUMAR
SARATHE
Signing time: 18-03-2026
10:59:01
5
THE STATE OF MADHYA PRADESH AND OTHERS
WRIT PETITION No. 14060 of 2019
SUSHIL KUMAR DWIVEDI
Versus
THE STATE OF MADHYA PRADESH AND OTHERS
WRIT PETITION No. 18889 of 2019
SUSHIL KUMAR DWIVEDI
Versus
THE STATE OF MADHYA PRADESH AND OTHERS
WRIT PETITION No. 5715 of 2020
UMAKANT PANDEY
Versus
THE STATE OF MADHYA PRADESH AND OTHERS
WRIT PETITION No. 21047 of 2019
RAJ BAHADUR SINGH
Versus
THE STATE OF MADHYA PRADESH AND OTHERS
WRIT PETITION No. 21135 of 2019
MURARI LAL RAWAT
Versus
THE STATE OF MP AND OTHERS
WRIT PETITION No. 21184 of 2019
RAJKISHOR DHAR DWIVEDI
Versus
STATE OF MADHYA PRADESH AND OTHERS
WRIT PETITION No. 24776 of 2019
SHIV KUMAR SHUKLA
Signature Not Verified
Signed by: NAVEEN KUMAR
SARATHE
Signing time: 18-03-2026
10:59:01
6
Versus
THE STATE OF MADHYA PRADESH AND OTHERS
WRIT PETITION No. 22520 of 2019
HARISH SINGH
Versus
THE STATE OF MADHYA PRADESH AND OTHERS
WRIT PETITION No. 23410 of 2019
RAMKISHOR BADKADE
Versus
STATE OF MADHYA PRADESH AND OTHERS
WRIT PETITION No. 16474 of 2020
SHRIRAM NAPIT,
Versus
THE STATE OF MADHYA PRADESH AND OTHERS
WRIT PETITION No. 16778 of 2020
PARAG DUBEY
Versus
THE STATE OF MADHYA PRADESH AND OTHERS
WRIT PETITION No. 9375 of 2021
BHAGATRAJ VALKE
Versus
THE STATE OF MADHYA PRADESH AND OTHERS
WRIT PETITION No. 21615 of 2021
RAJESH SHARMA
Versus
THE STATE OF MADHYA PRADESH AND OTHERS
Signature Not Verified
Signed by: NAVEEN KUMAR
SARATHE
Signing time: 18-03-2026
10:59:01
7
Appearance:
None for the petitioners.
Shri Manas Mani Verma -Govt. Advocate, Shri Prabhanshu Shukla- Govt. Advocate,
Shri Dinesh Patel- Govt. Advocate, Shri V.K. Pandey - Dy. (G.A.), Ms. Supriya Singh
- Dy. G.A., Ms. Aishwarya Singh - Dy. G.A., Ms. Shraddha Tiwari- P.L. appeared for
State.
ORDER
These petitions have been filed challenging the orders of suspension.
It is seen that the respective order of suspension were stayed by this Court
5 to 15 years ago and, therefore, stay on suspension is continuing since last
5 to 15 years.
In view of long pendency of these petitions and long stay on the
suspension orders, the suspension orders are formally set aside. Wherever
the suspension was in contemplation of disciplinary proceedings and the
same are pending, they be concluded within six months from
communication of this order and outcome of suspension period be decided
accordingly.
Wherever the suspension was in view of pendency of criminal
proceedings, the outcome of suspension period shall depend on outcome of
criminal proceedings.
The petitions are disposed off.
(VIVEK JAIN) (SANJAY RAM TAMRAKAR)
MEMBER MEMBER
nks
