The State Of Madhya Pradesh vs Mansingh
2025 Latest Caselaw 5553 MP

Madhya Pradesh High Court

The State Of Madhya Pradesh vs Mansingh on 13 March, 2025

Author: Gurpal Singh Ahluwalia

Bench: G. S. Ahluwalia

         NEUTRAL CITATION NO. 2025:MPHC-GWL:6173




                                                             1                                 RP-289-2025
                             IN     THE      HIGH COURT OF MADHYA PRADESH
                                                   AT GWALIOR
                                                        BEFORE
                                         HON'BLE SHRI JUSTICE G. S. AHLUWALIA
                                                 ON THE 13th OF MARCH, 2025
                                              REVIEW PETITION No. 289 of 2025
                                     THE STATE OF MADHYA PRADESH AND OTHERS
                                                      Versus
                                                    MANSINGH
                          Appearance:
                                  Shri B.M. Patel - Government Advocate for petitioners/State.

                                  Shri Devesh Sharma - Advocate for respondent.

                                                                 ORDER

This review petitioner has been filed for review of order dated 16.06.2021 passed by Coordinate Bench of this Court in Writ Petition No.10026/2019 by which a direction has been given to pay the benefit of judgment passed by Supreme Court in the case of Ram Naresh Rawat Vs. Ashwini Ray reported in 2017 (3) SCC 436 from the date of classification.

2. Since Hon'ble Judge who has passed the said order under review has been transferred, therefore, this case has been listed before this Court.

3 . If the petitioners are of the view that order passed by Coordinate Bench of this Court is erroneous, then it may file writ appeal or SLP, but under the guise of review, this Court cannot reopen the order on merits.

4. As no error apparent on the face of record could be pointed out by counsel for petitioners, accordingly, this review petition fails and is hereby dismissed.

NEUTRAL CITATION NO. 2025:MPHC-GWL:6173

2 RP-289-2025

(G. S. AHLUWALIA) JUDGE Rashid