Raju Gupta vs The State Of Madhya Pradesh
2025 Latest Caselaw 5305 MP

Madhya Pradesh High Court

Raju Gupta vs The State Of Madhya Pradesh on 8 March, 2025

Author: Vivek Agarwal

Bench: Vivek Agarwal

          NEUTRAL CITATION NO. 2025:MPHC-JBP:11486




                                                                  1                              CRR-2130-2019
                                  IN     THE      HIGH COURT OF MADHYA PRADESH
                                                        AT JABALPUR
                                                       BEFORE LOK ADALAT
                                               HON'BLE SHRI JUSTICE VIVEK AGARWAL
                                                                &
                                               SHRI ADITYA ADHIKARI, SR. ADVOCATE
                                                       ON THE 8 th OF MARCH, 2025
                                                  CRIMINAL REVISION No. 2130 of 2019
                                                            RAJU GUPTA
                                                               Versus
                                                   THE STATE OF MADHYA PRADESH
                           Appearance:
                              Parties through their counsel.

                                                                      ORDER

Per: Justice Vivek Agarwal The applicant has filed the present criminal revision being aggrieved by the order dated 22.02.2019 in RCT No. 493/2018 by the Civil Judge Class-II.

During pendency of this revision, the main RCT No. 493/2018 has been finally decided by judgment dated 11.09.2023 whereby the applicant has been acquitted. Hence, nothing remains in the matter to be decided and

the same has become infructuous.

Accordingly, this criminal revision is disposed of as infructuous.

                                   (VIVEK AGARWAL)                                   (ADITYA ADHIKARI)
                                       MEMBER                                             MEMBER
                           L.R.

NEUTRAL CITATION NO. 2025:MPHC-JBP:11486

2 CRR-2130-2019