Vishnu Prasad Agrawal vs The State Opf Mp
2025 Latest Caselaw 1477 MP

Citation : 2025 Latest Caselaw 1477 MP
Judgement Date : 11 July, 2025

Madhya Pradesh High Court

Vishnu Prasad Agrawal vs The State Opf Mp on 11 July, 2025

Author: Vishal Mishra

Bench: Vishal Mishra

          NEUTRAL CITATION NO. 2025:MPHC-JBP:31145




                                                                 1                              WP-12875-2025
                              IN     THE        HIGH COURT OF MADHYA PRADESH
                                                      AT JABALPUR
                                                          BEFORE
                                            HON'BLE SHRI JUSTICE VISHAL MISHRA
                                                     ON THE 11th OF JULY, 2025
                                                 WRIT PETITION No. 12875 of 2025
                                                  VISHNU PRASAD AGRAWAL
                                                           Versus
                                                THE STATE OPF MP AND OTHERS
                           Appearance:
                              Shri Manoj Chaturvedi - Advocate for the petitioner.
                              Shri A. S. Baghel - GA for the respondents / State.

                                                                     ORDER

After arguing at length, counsel for the petitioner prays for withdrawal of this petition with liberty to approach the concerning Magistrate by filing a proper application under Section 156 (3) of CrPC (Section 175 (3) of BNSS) or by filing a private complaint under Section 200 of CrPC (Section 223 of BNSS) in view of the judgments of Hon'ble Supreme Court in the cases of Sakiri Vasu v. State of U.P., (2008) 2 SCC 409, Sudhir Bhaskarrao Tambe v. Hemant Yashwant Dhage, (2016) 6 SCC 277, Vinubhai Haribhai

Malaviya v. State of Gujarat, (2019) 17 SCC 1 and M. Subramaniam v. S. Janaki, (2020) 16 SCC 728.

Consequently, this petition is dismissed as withdrawn with the aforesaid liberty.

(VISHAL MISHRA) JUDGE

NEUTRAL CITATION NO. 2025:MPHC-JBP:31145

2 WP-12875-2025 JP