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Nittu @ Nitendra Singh vs The State Of M.P.
2024 Latest Caselaw 15494 MP

Citation : 2024 Latest Caselaw 15494 MP
Judgement Date : 22 May, 2024

Madhya Pradesh High Court

Nittu @ Nitendra Singh vs The State Of M.P. on 22 May, 2024

Author: Anuradha Shukla

Bench: Anuradha Shukla

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 503 of 2002 (NITTU @ NITENDRA SINGH Vs THE STATE OF M.P.)

Dated : 22-05-2024 Shri Rahul Sharma - Advocate for the appellant.

Shri Dilip Shrivastava - Government Advocate for the State.

Arguments heard.

Reserved for judgment.

(ANURADHA SHUKLA) JUDGE ps

 
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