Administrator vs Jasandas Vaswani
2024 Latest Caselaw 13725 MP

Madhya Pradesh High Court

Administrator vs Jasandas Vaswani on 10 May, 2024

                                                            1
                                     IN THE HIGH COURT OF MADHYA PRADESH
                                                  AT JABALPUR
                                                      FA No. 1336 of 2018
                                      (ADMINISTRATOR AND OTHERS Vs JASANDAS VASWANI AND OTHERS)

                          Dated : 10-05-2024
                                Shri Tej Kumar Modh- Advocate for appellants.

                                Shri A.Singh - Advocate for respondent No. 1.

Heard on admission.

The appeal is admitted for final hearing. Till the next date of hearing, the execution of the operation and effect of

impugned judgment shall remain stayed.

IA No. 14132/18, is dismissed being infructuous. Learned counsel for the respondents seeks time to file reply of IA No. 7716/18.

List after summer vacation.

(DEVNARAYAN MISHRA) JUDGE

PG