Citation : 2024 Latest Caselaw 13551 MP
Judgement Date : 9 May, 2024
IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR FA No. 1298 of 2018 (THE STATE OF MADHYA PRADESH AND OTHERS Vs RAM SAJIVAN)
Dated : 09-05-2024 Parties through their counsel.
Arguments heard. Reserved for judgment.
(DWARKA DHISH BANSAL) JUDGE
ss
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!