Madhya Pradesh High Court

Smt. Prerna Moghe vs The State Of Madhya Pradesh on 9 May, 2024

Author: Chief Justice

Bench: Ravi Malimath, Vishal Mishra

1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
BEFORE
HON'BLE SHRI JUSTICE RAVI MALIMATH,
CHIEF JUSTICE
&
HON'BLE SHRI JUSTICE VISHAL MISHRA
ON THE 9 th OF MAY, 2024
WRIT PETITION No. 11047 of 2024

BETWEEN:-
1. SMT. PRERNA MOGHE W/O LATE SHRI ARVIND
MODHE, AGED ABOUT 63 YEARS, OCCUPATION:
RETIRED HEAD MASTER R/O. HOUSE NO. 425,
WARD NO. 4 SECTOR -5, LAL BAHADUR WARD
HARSOOD DISTRICT KHANDWA M.P. (MADHYA
PRADESH)

2. ROOP SINGH VERMA S/O SHYAMLAL VERMA,
AGED ABOUT 63 YEARS, OCCUPATION: RETIRED
HEAD MASTER R/O HOUSE NO. 301, WARD NO. 1,
DURGA MANDIR KHALWA, POLICE ABADI,
DISTRICT KHANDWA (MADHYA PRADESH)

3. SUNIL CHOURE S/O YASHWANT CHOURE, AGED
ABOUT 64 YEARS, OCCUPATION: RETIRED
ASSISTANT GRADE II R/O S.M. HOUSE NO. 62,
KISHORE NAGAR DISTRICT KHANDWA (MADHYA
PRADESH)

4. B.L. PANDEY S/O LATE SHRI MANGILAL PANDEY,
AGED ABOUT 63 YEARS, OCCUPATION: RETIRED
HEAD MASER R/O HOUSE NO. 391, WARD NO. 12,
KORKU MOHALLA, KHALWA(POLICE ABADI)
DISTRICT KHANDWA (MADHYA PRADESH)

5. BADRI PRASAD KASDE S/O MANGAL KASDE,
AGED ABOUT 63 YEARS, OCCUPATION: RETIRED
HEAD MASTER R/O VILLAGE KOTHA RAIYAT
POST KOTHA TEHSIL KHALWA, DISTRICT
KHANDWA (MADHYA PRADESH)

6. DASHRATH RATHORE S/O PRAHLAD RATHORE,
AGED ABOUT 64 YEARS, OCCUPATION: RETIRED
HEAD MASTER R/O HOUSE NO. 665/5, KUDMI
MOHALLA POLICE ABADI, KHALWA, DISTRICT
Signature Not Verified
Signed by: JULIE SINGH
Signing time: 5/14/2024
6:59:58 PM
2
KHANDWA (MADHYA PRADESH)

7. MADAN MOHAN DUBEY S/O BHAGIRATH PRASAD
DUBEY, AGED ABOUT 68 YEARS, OCCUPATION:
RETIRED HEAD MASTER GOVT. MIDDLE SCHOOL
SEKHPURA, KHAKNAR DISTRICT BURHANPUR
(MADHYA PRADESH)

.....PETITIONERS
(BY SHRI HEMANT KUMAR BHANNARWAR - ADVOCATE)

AND
1. THE STATE OF MADHYA PRADESH THROUGH ITS
PRINCIPAL SECRETARY TRIBAL WELFARE
DEVELOPMENT VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)

2. PRINCIPAL SECRETARY, DEPARTMENT OF
FINANCE VALLABH BHAWAN, BHOPAL DISTRICT
BHOPAL (MADHYA PRADESH)

3. ASSISTANT COMMISSIONER, TRIBAL WELFARE
DEVELOPMENT DEPARTMENT DISTRICT
KHANDWA (MADHYA PRADESH)

4. ASSISTANT COMMISSIONER, TRIBAL WELFARE
DEVELOPMENT DEPARTMENT DISTRICT
BURHANPUR (MADHYA PRADESH)

5. JOINT DIRECTOR, FUND AND ACCOUNT INDORE
DISTRICT INDORE (MADHYA PRADESH)

6. DISTRICT PENSION OFFICER, BURHANPUR
DISTRICT BURHANPUR (MADHYA PRADESH)

7. DISTRICT PENSION OFFICER, KHANDWA
DISTRICT KHANDWA (MADHYA PRADESH)

8. BLOCK DEVELOPMENT OFFICER, KHALWA
DISTRICT KHANDWA (MADHYA PRADESH)

9. BLOCK DEVELOPMENT OFFICER, KHAKNAR
DISTRICT BURHANPUR (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

This petition coming on for orders this day, Hon'ble Shri Justice Ravi
Signature Not Verified
Signed by: JULIE SINGH
Signing time: 5/14/2024
6:59:58 PM
3

Malimath, Chief Justice passed the following:
ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran and others) dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

                               (RAVI MALIMATH)                                     (VISHAL MISHRA)
                                 CHIEF JUSTICE                                          JUDGE
                          js