Madhya Pradesh High Court
Kamlesh Kumar Choudhary vs The State Of Madhya Pradesh on 9 May, 2024
Author: Chief Justice
Bench: Ravi Malimath, Vishal Mishra
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IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
BEFORE
HON'BLE SHRI JUSTICE RAVI MALIMATH,
CHIEF JUSTICE
&
HON'BLE SHRI JUSTICE VISHAL MISHRA
ON THE 9 th OF MAY, 2024
WRIT PETITION No. 12364 of 2024
BETWEEN:-
1. KAMLESH KUMAR CHOUDHARY S/O BALAKDAS
CHOUDHARY, AGED ABOUT 62 YEARS,
OCCUPATION: RETIRED PRINCIPAL HIGHER
SECONDARY R/O WARD NO 34 CHETAN NAGAR,
PURANI ITARSI, NARMADAPURAM (MADHYA
PRADESH)
2. JAGDISH PRASAD BADGUJAR S/O HARIPRASAD
BADGUJAR, AGED ABOUT 66 YEARS,
OCCUPATION: RETIRED ASSISTANT TEACHER
R/O MU. PO. RUPARIYA, TEHSIL SEONI MALWA,
DISTRICT NARMADAPURAM (MADHYA
PRADESH)
3. KU. JYOTI MISHRA D/O LATE GAYADEEP
MISHRA, AGED ABOUT 65 YEARS, OCCUPATION:
RETIRED ASSISTANT TEACHER R/O WARD NO.14
GOTIYAPURA, SEONI MALWA, DISTRICT
NARMADAPURAM (MADHYA PRADESH)
4. SANTOSH KUMAR SHIVPURE S/O LATE HARILAL
SHIVPURE, AGED ABOUT 68 YEARS, OCCUPATION:
RETIRED PRINCIPAL GOVT. GIRLS HIGHER
SECONDARY SCHOOL R/O WARD NO.4, TEHSIL
SEONI MALWA, DISTRICT NARMADAPURAM
(MADHYA PRADESH)
5. KAILASH KUMAR SHIVPURE S/O LATE HARILAL
SHIVPURE, AGED ABOUT 69 YEARS, OCCUPATION:
RETIRED PRINCIPAL GOVT. NAVIN HIGH
SCHOOL R/O WARD NO.4, TEHSIL SEONI MALWA,
DISTRICT NARMADAPURAM (MADHYA
PRADESH)
6. MAHESH KUMAR RAGHUWANSHI S/O JHAMA
Signature Not Verified
Signed by: CHRISTOPHER
PHILIP
Signing time: 5/17/2024
11:22:46 AM
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SINGH RAGHUWANSHI, AGED ABOUT 69 YEARS,
OCCUPATION: RETIRED PRINCIPAL GOVT. BOYS
HSS R/O WARD NO.15, BEHIND GEETA TALKIES
TEHSIL SEONI MALWA, DISTRICT
NARMADAPURAM (MADHYA PRADESH)
7. MAHESH KUMAR RAGHUWANSHI S/O JHAMA
SINGH RAGHUWANSHI, AGED ABOUT 69 YEARS,
OCCUPATION: RETIRED PRINCIPAL GOVT. BOYS
HSS R/O WARD NO.15, BALRAM PATEL COLONY,
TEHSIL SEONI MALWA, DISTRICT
NARMADAPURAM (MADHYA PRADESH)
8. SUKHRAM KATARE S/O KOMAL RAM KATARE,
AGED ABOUT 66 YEARS, OCCUPATION: RETIRED
ASSISTANT TEACHER R/O WARD NO.8,
AMBEDKAR NAGAR COLONY, TEHSIL SEONI
MALWA, DISTRICT NARMADAPURAM (MADHYA
PRADESH)
9. NANOO RAM SOORMA S/O DALU RAM SOORMA,
AGED ABOUT 77 YEARS, OCCUPATION: RETIRED
DEO R/O WARD NO.9, SHANKAR MANDIR KE
PASS, TEHSIL SEONI MALWA, DISTRICT
NARMADAPURAM (MADHYA PRADESH)
10. MOTIRAM MANDAVI S/O LAKHOO SINGH
MANDVI, AGED ABOUT 71 YEARS, OCCUPATION:
RETIRED UPPER DIVISION TEACHER R/O WARD
NO.8 AMBEDKAR NAGAR, TEHSIL SEONI MALWA,
DISTRICT NARMADAPURAM (MADHYA
PRADESH)
11. POONAM CHAND GOUR S/O RAM NARAYAN
GOUR OCCUPATION: RETIRED UPPER DIVISION
TEACHER R/O WARD NO.10, R.N.G. SCHOOL
PARISAR SHANKAR MANDIR KE PASS, TEHSIL
SEONI MALWA, DISTRICT NARMADAPURAM
(MADHYA PRADESH)
12. RADHE KISHAN S/O RAMADHAR YADHUWANSHI
OCCUPATION: RETIRED PRINCIPAL GOVT NAVIN
HIGH SCHOOL R/O WARD NO.3 INDRA COLONY
BANAPURA TEHSIL SEONI MALWA, DISTRICT
NARMADAPURAM (MADHYA PRADESH)
13. JAGDISH PRASAD S/O MISHRI LAL YADUWANSHI
OCCUPATION: RETIRED PRINCIPAL GOVT. HIGH
SCHOOL AARI R/O WARD NO.9, SAEED PATEL
COLONY, TEHSIL SEONI MALWA, DISTRICT
NARMADAPURAM (MADHYA PRADESH)
Signature Not Verified
Signed by: CHRISTOPHER
PHILIP
Signing time: 5/17/2024
11:22:46 AM
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14. PREM NARAYAN S/O LACHI RAM RAGHUWANSHI
OCCUPATION: RETIRED PRINCIPAL GOVT BOYS
HSS R/O WARD NO.9 BEHIND SHANKAR MANDIR,
TEHSIL SEONI MALWA DISTRICT
NARMADAPURAM (MADHYA PRADESH)
15. ABDUL SATTAR SHAH S/O AJEEM SHAH
OCCUPATION: RETIRED PRINCIPAL GOVT BOYS
HSS R/O WARD NO.13 GOTIYAPURA, TEHSIL
SEONI MALWA, DISTRICT NARMADAPURAM
(MADHYA PRADESH)
16. MAYA KUMUDINI W/O SANTOSH EDWARD
OCCUPATION: RETIRED ASSISTANT TEACHER
R/O WARD NO.15, STATE BANK COLONY TEHSIL
SEONI MALWA, DISTRICT NARMADAPURAM
(MADHYA PRADESH)
17. LATE RAMESH KUMAR MANIK THROUGH HIS
WIFE SAVITRI MANIK OCCUPATION OF
DECEASED - RETIRED PRINCIPAL GOVT BOYS
HSS R/O WARD NO.7, NISAD GALI BHEELPURA,
TEHSIL SEONI MALWA, DISTRICT
NARMADAPURAM (MADHYA PRADESH)
18. ANIL KUMAR DUBEY S/O LAXMI PRASAD DUBEY
OCCUPATION: RETIRED ASSISTANT TEACHER
R/O HOUSE BOARD COLONY L.I.G. 09, TEHSIL
SEONI MALWA, DISTRICT NARMADAPURAM
(MADHYA PRADESH)
.....PETITIONERS
(BY SHRI DEEPAK RAGHUWANSHI - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THROUGH
PRINCIPAL SECRRETARY SCHOOL EDUCATION
DEPARTMENT VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)
2. THE COLLECTOR HOSHANGABAD /
NARM ADAPURAM DISTRICT NARMADAPURAM
(MADHYA PRADESH)
3. THE DISTRICT EDUCATION OFFICER,
HOSHANGABAD / NARMADAPURAM DISTRICT
NARMADAPURAM (MADHYA PRADESH)
4. DISTRICT PENSION OFFICER, HOSHANGABAD /
NARM ADAPURAM DISTRICT NARMADAPURAM
Signature Not Verified
Signed by: CHRISTOPHER
PHILIP
Signing time: 5/17/2024
11:22:46 AM
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(MADHYA PRADESH)
5. DISTRICT TREASURY OFFICER, HOSHANGABAD /
NARM ADAPURAM DISTRICT NARMADAPURAM
(MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)
This petition coming on for orders this day, Hon'ble Shri Justice Ravi
Malimath, Chief Justice passed the following:
ORDER
Learned counsels for the parties submit that the question of law that
arises for consideration in this petition is covered by the judgment of the
Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power
Transmission Company Limited and another vs. S.R. Ramchandran and others)
dated 11.07.2023. Hence, they plead that this petition be also disposed off on
the same terms.
In view of the submission made, the petition is disposed off in terms of
the aforesaid judgment of the Hon'ble Supreme Court.
However, it is noticed that there are various defaults as pointed out by the
Registry including non-payment of deficit court fees. In the larger interest of
justice, the defaults except court fee are overruled.
The petitioners to submit the deficit court fees, as demanded by the
Registry. Only after the deficit court fees has been paid, the certified copy be
issued and the order will be uploaded and not until then.
(RAVI MALIMATH) (VISHAL MISHRA)
CHIEF JUSTICE JUDGE
C
