Smt. Krishna Bai Pandya vs Ramakant Ratner
2024 Latest Caselaw 12776 MP

Madhya Pradesh High Court

Smt. Krishna Bai Pandya vs Ramakant Ratner on 6 May, 2024

Author: Avanindra Kumar Singh

Bench: Avanindra Kumar Singh

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR FA No. 391 of 2011 (SMT. KRISHNA BAI PANDYA AND OTHERS Vs RAMAKANT RATNER AND OTHERS)

Dated : 06-05-2024 Shri Manoj Chaturvedi - Advocate for the appellants.

Learned counsel for the appellants seeks time to file certified copy of judgment of the trial Court/ appeal/ second appeal which is relevant in this case in the light of Ex. P/27 (Para 37).

Time is granted.

List in week commencing 22.07.2024. Interim relief, if any, shall continue till the next date of hearing.

(AVANINDRA KUMAR SINGH) JUDGE

VSG