Madhya Pradesh High Court

Kamlesh Kumar Dubey vs The State Of Madhya Pradesh on 3 May, 2024

Author: Chief Justice

Bench: Ravi Malimath, Vishal Mishra

                                                     1
                                IN THE HIGH COURT OF MADHYA PRADESH
                                             AT JABALPUR
                                                  BEFORE
                                    HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                               CHIEF JUSTICE
                                                     &
                                    HON'BLE SHRI JUSTICE VISHAL MISHRA
                                             ON THE 3 rd OF MAY, 2024
                                         WRIT PETITION No. 11272 of 2024

                         BETWEEN:-
                         KAMLESH KUMAR DUBEY S/O NANDKISHOR DUBEY,
                         AGED ABOUT 63 YEARS, OCCUPATION: RETIRED
                         EMPLOYEE R/O H. NO. 2562, BRAHMAN MOHALLA,
                         PURWA, JABALPUR DISTRICT JABALPUR (MADHYA
                         PRADESH)

                                                                           .....PETITIONER
                         (BY SHRI SUMIT KANOJIYA - ADVOCATE )

                         AND
                         1.    THE STATE OF MADHYA PRADESH THROUGH ITS
                               PRINCIPAL SECRETARY, DEPARTMENT OF
                               ANIMAL    HUSBANDRY AND      VETERINARY
                               BHAWAN, BHOPAL (MADHYA PRADESH)

                         2.    THE DIRECTOR, ANIMAL HUSBANDRY AND
                               DAIRY FARMING DEPARTMENT KAMDHENU
                               BHAWAN, VAISHALI NAGAR, BHOPAL (MADHYA
                               PRADESH)

                         3.    JOINT DIRECTOR, ANIMAL HUSBANDRY AND
                               DAIRY   FARMING    DEPARTMENT, DISTRICT
                               JABALPUR (MADHYA PRADESH)

                         4.    DEPUTY DIRECTOR, VETERINARY SERVICE,
                               DISTRICT JABALPUR (MADHYA PRADESH)

                         5.    JOINT DIRECTOR, DIRECTORATE OF TREASURY,
                               ACCOUNTS AND PENSION, DIVISION JABALPUR
                               (MADHYA PRADESH)

                         6.    THE DISTRICT PENSION OFFICER, JABALPUR,
Signature Not Verified
Signed by: MANJU
Signing time:
5/7/2024 11:36:04 AM
                                                      2
                               DISTRICT JABALPUR (MADHYA PRADESH)

                                                                                   .....RESPONDENTS
                         (BY SHRI S. S. CHOUHAN - GOVERNMENT ADVOCATE )

                               This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                         Malimath, Chief Justice passed the following:
                                                           ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran & others) dated 11.07.2023. Hence, they plead that this petition be also disposed off on

the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

                              (RAVI MALIMATH)                                     (VISHAL MISHRA)
                                CHIEF JUSTICE                                          JUDGE
                         mc