Fulloo @ Phoolchand & Anr. vs The State Of M.P.
2024 Latest Caselaw 12394 MP

Madhya Pradesh High Court

Fulloo @ Phoolchand & Anr. vs The State Of M.P. on 2 May, 2024

Author: Anuradha Shukla

Bench: Anuradha Shukla

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 1665 of 2001 (FULLOO @ PHOOLCHAND & ANR. AND OTHERS Vs THE STATE OF M.P.)

Dated : 02-05-2024 None for appellants.

Ms. Vinita Sharma - Panel Lawyer for State.

Counsel for appellant is absent while the matter is fixed for final hearing. In the absence of counsel for appellant, the final arguments only on behalf of State have been heard.

Reserved for judgment.

(ANURADHA SHUKLA) JUDGE

NP