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Pratipal vs The State Of Madhya Pradesh
2024 Latest Caselaw 6299 MP

Citation : 2024 Latest Caselaw 6299 MP
Judgement Date : 29 February, 2024

Madhya Pradesh High Court

Pratipal vs The State Of Madhya Pradesh on 29 February, 2024

Author: Sujoy Paul

Bench: Sujoy Paul

                                                             1
                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                    CRA No. 10278 of 2019
                                         (PRATIPAL Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                         Dated : 29-02-2024
                                 Parties through their counsel.

                                 As prayed by Ms. Savita Choudhary, learned counsel for the appellant,
                         adjourned for a week to enable her to argue the matter armed with recent
                         judgment passed in CRA No.2630 of 2015 (Ramswaroop vs. State of M.P.).


                            (SUJOY PAUL)                                                    (VIVEK JAIN)
                               JUDGE                                                           JUDGE

                         manju




Signature Not Verified
Signed by: MANJU
Signing time:
3/1/2024

2:25:27 PM

 
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