Bherulal vs Bhanwarlal
2024 Latest Caselaw 6296 MP

Madhya Pradesh High Court

Bherulal vs Bhanwarlal on 29 February, 2024

Author: Pranay Verma

Bench: Pranay Verma

                                                       1
                                IN THE HIGH COURT OF MADHYA PRADESH
                                              AT INDORE
                                                MP No. 1153 of 2024
                                           (BHERULAL Vs BHANWARLAL AND OTHERS)

               Dated : 29-02-2024
                          Shri Makbool Ahmad Mansoori, learned counsel for the petitioner.


                          Heard on the question of admission and interim relief.
                          Issue notice to respondent No.1 only on payment of process fee by

RAD within a period of one week. Notices be made returnable in first week of April, 2024.

Till next date of hearing, the trial Court may proceed with the hearing of the suit but shall not pronounce any final judgment in the matter.

C.c. as per rules.

(PRANAY VERMA) JUDGE

SS/-