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Jagatram vs Shayam
2024 Latest Caselaw 5837 MP

Citation : 2024 Latest Caselaw 5837 MP
Judgement Date : 26 February, 2024

Madhya Pradesh High Court

Jagatram vs Shayam on 26 February, 2024

Author: Prem Narayan Singh

Bench: Prem Narayan Singh

IN THE HIGH COURT OF MADHYA PRADESH AT INDORE CRA No. 6060 of 2023 (JAGATRAM Vs SHAYAM AND OTHERS)

Dated : 26-02-2024 Shri Ravindra Singh Parmar, learned counsel for the appellant.

Heard on I.A. No.9648/2023, an application for dispensing with the certified copy of impugned order.

On due consideration, prayer is allowed. Filing of certified copy of the impugned judgment is dispensed with.

List after four weeks.

(PREM NARAYAN SINGH) JUDGE

amit

 
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