Citation : 2024 Latest Caselaw 5820 MP
Judgement Date : 26 February, 2024
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
BEFORE
HON'BLE SHRI JUSTICE VIVEK AGARWAL
ON THE 26 th OF FEBRUARY, 2024
MISC. PETITION No. 426 of 2024
BETWEEN:-
SMT MEERA VERMA W/O LATE SHRI DR ANAND
VERMA, AGED ABOUT 68 YEARS, R/O DUPLEXNO 5
ABHISHEK HOME GUPTESHWAR ROAD JABALPUR
(MADHYA PRADESH)
.....PETITIONER
(BY SHRI ROHIT RAGHUWANSHI - ADVOCATE)
AND
1. OM PRAKASH VERMA ( DEAD) THROUGH ITS
LEGAL HEIRS DEEPAK VERMA S/O SHRI OM
PRAKASH VERMA R/O GALI NO 4 BAI KA
BAGICHA WEST GHAMAPUR JABALPUR
(MADHYA PRADESH)
2. SANDEEP VERMA S/O SHRI OM PRAKASH R/O
GALI NO 4 BAI KA BAGICHA WET GHAMAPUR
JABALPUR (MADHYA PRADESH)
3. AARTI D/O SHRI OM PRAKASH SHARMA R/O
GALI NO 4 BAI KA BAGICHA WET GHAMAPUR
JABALPUR (MADHYA PRADESH)
4. JYOTI D/O SHRI OM PRAKASH SHARMA R/O GALI
NO 4 BAI KA BAGICHA WET GHAMAPUR
JABALPUR (MADHYA PRADESH)
5. SHRI CHANDRA SHEKHAR VERMA S/O LATE
SHRI KISHAN SINGH VERMA R/O GALI NO 4 BAI
KA BAGICHA WEST GHAMAPUR JABALPUR
(MADHYA PRADESH)
6. PRADEEP VERMA S/O SHRI KISHAN SINGH
VERM A R/O GALI NO 4 BAI KA BAGICHA WEST
GHAMAPUR JABALPUR (MADHYA PRADESH)
Signature Not Verified
7. SMT SUMAN BAI THAKUR W/O LATE SHRI
Signed by: VAIBHAV
YEOLEKAR
Signing time: 27-02-2024
10:43:01
2
RAGHUVIR SINGH (DEAD) THROUGH LR'S SHRI
ASHOK THAKUR S/O LATE SHRI RAGHUVIR
SINGH R/O GALI NO 4 BAI KA BAGICHA WEST
GHAMAPUR JABALPUR (MADHYA PRADESH)
8. SHRI ATUL THAKUR S/O LATE SHRI RAGHUVIR
SINGH R/O GALI NO 4 BAI KA BAGICHA WEST
GHAMAPUR JABALPUR (MADHYA PRADESH)
9. SMT SUNITA THAKUR D/O LATE SHRI RAGHUVIR
SINGH THAKUR R/O GALI NO 4 BAI KA BAGICHA
WEST GHAMAPUR JABALPUR (MADHYA
PRADESH)
10. SMT KANCHANLATA LODHI W/O SHRI
KAR OR ILAL R//O BEHIND GANESH MANDIR
GWARIGHAT ROAD DISTRICT JABALPUR
(MADHYA PRADESH)
11. SHRI OM ADITYA VERMA S/O LATE SHRI DR
ANAND VERMA R/O DUPLEX NO 5 ABHISHEKH
HOMES GUPTESHWAR ROAD JABALPUR
(MADHYA PRADESH)
12. SHRI KSHITIJA VERMA S/O LATE SHRI DR
ANAND VERMA R/O DUPLEX NO 5 ABHISHEKH
HOMES GUPTESHWAR ROAD JABALPUR
(MADHYA PRADESH)
13. SURYA VERMA S/O LATE SHRI DR ANAND
VERM A R/O DUPLEX NO 5 ABHISHEKH HOMES
GUPTESHWAR ROAD JABALPUR (MADHYA
PRADESH)
.....RESPONDENTS
(NONE FOR THE RESPONDENTS)
This petition coming on for admission this day, th e court passed the
following:
ORDER
Shri Rohit Raghuwanshi submits that petitioner is a plaintiff. She has
filed an execution before the learned IIIrd Additional District Judge, Jabalpur. The judgment and decree was passed on 4/12/2008.
According to him, no appeal was filed nor this judgment and decree is
stayed by any higher court.
He submits that the trial court be directed to decide M.J.C. No. 600011/2015 within some specified time as it is pending from 16/07/2010.
This innocuous prayer can be granted.
Accordingly, the III rd Additional District Judge, Jabalpur is directed to execute the judgment and decree within a period of three months from the date of receipt of certified copy of this order unless there is some other legal impediment.
In above terms, the petition is disposed of. This court has not expressed any opinion on the merits of the case.
(VIVEK AGARWAL) JUDGE vy
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