Ramkishore Sahu vs The Union Of India
2024 Latest Caselaw 5369 MP

Madhya Pradesh High Court

Ramkishore Sahu vs The Union Of India on 21 February, 2024

                                                               1
                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT JABALPUR
                                                        MA No. 2697 of 2021
                                            (RAMKISHORE SAHU AND OTHERS Vs THE UNION OF INDIA)

                           Dated : 21-02-2024
                                   Ms. Neha Bhatia - Advocate for appellant.

                                   Shri Sanjay Sarvate - Advocate for respondent.

Heard the arguments of learned counsel for appellants and respondent. Reserved for judgment.

(DUPPALA VENKATA RAMANA) JUDGE

vibha