Madan Lal Gujar vs The State Of M.P.
2024 Latest Caselaw 4447 MP

Citation : 2024 Latest Caselaw 4447 MP
Judgement Date : 15 February, 2024

Madhya Pradesh High Court

Madan Lal Gujar vs The State Of M.P. on 15 February, 2024

Author: Achal Kumar Paliwal

Bench: Achal Kumar Paliwal

                                                             1
                                     IN THE HIGH COURT OF MADHYA PRADESH
                                                  AT JABALPUR
                                                     CRA No. 483 of 2005
                                                (MADAN LAL GUJAR Vs THE STATE OF M.P.)

                           Dated : 15-02-2024
                                None for the appellant.

                                Shri A.S Baghel - G.A. for the Respondent State.

Heard.

Reserved for Judgment.

(ACHAL KUMAR PALIWAL) JUDGE

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