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Lakhan Singh Rajput vs The Of Madhya Pradesh
2023 Latest Caselaw 15937 MP

Citation : 2023 Latest Caselaw 15937 MP
Judgement Date : 26 September, 2023

Madhya Pradesh High Court
Lakhan Singh Rajput vs The Of Madhya Pradesh on 26 September, 2023
Author: Chief Justice
                                                       1
                            IN    THE    HIGH COURT OF MADHYA PRADESH
                                              AT JABALPUR
                                                    BEFORE
                                      HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                 CHIEF JUSTICE
                                                       &
                                      HON'BLE SHRI JUSTICE VISHAL MISHRA
                                          ON THE 26 th OF SEPTEMBER, 2023
                                           WRIT PETITION No. 23627 of 2023

                           BETWEEN:-
                           1.    LAKHAN SINGH RAJPUT S/O SHER SINGH
                                 RAJPUT, AGED ABOUT 63 YEARS, OCCUPATION:
                                 RETIRED R/O HOUSE NO 1426, OLD SHASTRI
                                 N A G A R TRIPURI WARD JABALPUR DISTRICT
                                 JABALPUR (MADHYA PRADESH)

                           2.    SURESH KUMAR YADAV S/O BABULAL YADAV,
                                 AGED ABOUT 65 YEARS, OCCUPATION: RETIRED
                                 R/O POST MANSAR TAHSIL RAMTEK WARD NO. 4
                                 NAGPUR DISTRICT NAGPUR (MAHARASHTRA)

                           3.    SHANKAR NAGTODE S/O LAXMAN NAGTODE,
                                 AGED ABOUT 63 YEARS, OCCUPATION: RETIRED
                                 R/O FLAT NO. 202 MAHENDRA BOKDE
                                 APRTMENT    NARSALA     ROAD     DIGHORI
                                 DUDKESHWAR NAGPUR (MAHARASHTRA)

                           4.    RAJENDRA PRASAD GOUTAM S/O TARACHAND
                                 GOUTAM, AGED ABOUT 63 YEARS, OCCUPATION:
                                 RETIRED R/O BEHIND BUS STAND WARD NO. 16
                                 GANGERUA DHAPRA SEONI (MADHYA PRADESH)

                           5.    PANCHSHEELA MESHRAM W/O LATE SHRI
                                 HEMRAJ MESHRAM, AGED ABOUT 60 YEARS,
                                 OCCUPATION:  RETIRED  R/O KARANGOLA
                                 BHALAGHAT (MADHYA PRADESH)

                           6.    LOCHAN SINGH BANAFAR S/O SHRI JASWANT
                                 SINGH BANAFAR, AGED ABOUT 63 YEARS,
                                 OCCUPATION: RETIRED R/O TOTLADOH TAHSIL
                                 REMTEK (MAHARASHTRA)

                           7.    CHANDRAKANT PANDEY S/O LATE SHRI D.R.
                                 PANDEY, AGED ABOUT 64 YEARS, OCCUPATION:
Signature Not Verified
                                 RETIRED R/O H.NO. 443 RAMNAGAR COLONY
Signed by: VIBHA PACHORI
Signing time: 9/30/2023
11:24:42 AM
                                                      2
                                 RAMPUR VIDHYUT NAGAR JABALPUR (MADHYA
                                 PRADESH)

                           8.    MADHUKAR THAKRE S/O SHRI ANANDRAO
                                 THAKRE, AGED ABOUT 63 YEARS, OCCUPATION:
                                 RETIRED R/O F-55 HOUSING BOARD COLONY
                                 KANCHGHAR JABALPUR (MADHYA PRADESH)

                           9.    BRIJ KISHORE DUBEY S/O SHRI RAMCHANDRA
                                 DUBEY, AGED ABOUT 66 YEARS, OCCUPATION:
                                 RETIRED R/O 527/40 JAGDAMBA COLONY
                                 JABALPUR (MADHYA PRADESH)

                                                                                       .....PETITIONERS
                           (BY SHRI JAYANT PRAKASH PATEL - ADVOCATE)

                           AND
                           1.    T H E OF  MADHYA   PRADESH   THROUGH
                                 SECRETARY     ENERGY      DEPARTMENT
                                 MANTRALAYA VALLABH BHAWAN BHOPAL
                                 (MADHYA PRADESH)

                           2.    JOINT DIRECTOR (FINANCE AND ACCOUNTS)
                                 COG &       HS MADHYA PRADESH POWER
                                 GENERATING COMPANY LTD. SHAKTI BHAWAN
                                 RAMPUR JABALPUR (MADHYA PRADESH)

                           3.    DEPUTY GENERAL MANAGER (LAW AND ADMIN)
                                 M.P. POWER MANAGEMENT COMPANY LTD
                                 SHAKTI BHAWAN RAMPUR JABALPUR (MADHYA
                                 PRADESH)

                                                                                     .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                 This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                           Malimath, Chief Justice passed the following:
                                                             ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran & others) dated 11.07.2023. Hence, they plead that this petition be also disposed off on Signature Not Verified Signed by: VIBHA PACHORI Signing time: 9/30/2023 11:24:42 AM

the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.





                                   (RAVI MALIMATH)                                     (VISHAL MISHRA)
                                     CHIEF JUSTICE                                          JUDGE
                           vibha




Signature Not Verified
Signed by: VIBHA PACHORI
Signing time: 9/30/2023
11:24:42 AM
 

 
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