Gopal vs Om Babu Jain
2023 Latest Caselaw 15841 MP

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                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT JABALPUR
                                                          FA No. 134 of 2022
                                                 (SANJAY SINGH Vs OM BABU JAIN AND OTHERS)

                                                              FA/00231/2022
                           Dated : 25-09-2023
                                 Shri R.S.Thakur - Advocate for appellant.

                                 Shri Sanjay Agarwal - Sr. Advocate along with Ms. Neerja Agarwal -
                           Advocate for respondent No1.

Shri Teekaram Kurmi - Panel Lawyer for respondent No.4/State.

Record is received.

Heard on admission.

This First Appeal has been filed against the judgment and decree passed by the 3rd Additional District Judge, Bhopal in RCS No.500-A/2010 by which, the learned trial Court decreed the suit of the plaintiff-Om Babu Jain.

Interim relief, if any, to continue till the next date of hearing. List the matter for final hearing in the week commencing 04-12-2023.

(AVANINDRA KUMAR SINGH) JUDGE

PG

Signature Not Verified Signed by: PARMESHWAR GOPE Signing time: 26-09-2023 10:08:06