Mukesh Pandey vs The State Of Madhya Pradesh
2023 Latest Caselaw 14978 MP

                                                             1
                            IN     THE      HIGH COURT OF MADHYA PRADESH
                                                 AT JABALPUR
                                                      BEFORE
                                        HON'BLE SHRI JUSTICE VISHAL DHAGAT
                                             ON THE 11 th OF SEPTEMBER, 2023
                                         MISC. CRIMINAL CASE No. 12460 of 2013

                           BETWEEN:-
                           MUKESH PANDEY S/O SHRI RAM NEWAS PANDEY
                           OCCUPATION: 1 VILL. BADRI TEH. SOHAGPUR
                           SHAHDOL (MADHYA PRADESH).

                                                                                         .....PETITIONER
                           (BY SHRI AMIT KHATRI - ADVOCATE)

                           AND
                           1.    THE STATE OF MADHYA PRADESH THR. P.S.
                                 KOTWALI SHAHDOL (MADHYA PRADESH)

                           2.    RAM PRASAD PATEL S/O SHRI BHAGWAN DAS
                                 PATEL , AGED ABOUT 48 YEARS, VILL. BADRI,
                                 TEH. SOHAGPUR, DISTT. SHAHDOL, M.P.
                                 (MADHYA PRADESH).

                                                                                      .....RESPONDENTS
                           (BY SHRI AKSHAY NAMDEO - GOVERNMENT ADVOCATE)

                                 This application coming on for hearing this day, the court passed the

                           following:
                                                              ORDER

Petitioner has filed this petition under Section 482 of the Code of Criminal Procedure for quashment of Sessions Trial No. 208/2013, pending before Sessions Judge, Shahdol.

As per report received from trial Court, case has already been decided by judgment dated 08.12.2021. In view of same, petition has become infructuous.

Petition is dismissed as infructuous.

Signature Not Verified Signed by: VINOD KUMAR TIWARI Signing time: 12-09-2023 15:00:37

(VISHAL DHAGAT) JUDGE vkt

Signature Not Verified Signed by: VINOD KUMAR TIWARI Signing time: 12-09-2023 15:00:37