Bharat Singh Maravi vs The State Of Madhya Pradesh
2023 Latest Caselaw 14907 MP

                                                      1
                           IN    THE    HIGH COURT OF MADHYA PRADESH
                                             AT JABALPUR
                                                   BEFORE
                                     HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                CHIEF JUSTICE
                                                      &
                                     HON'BLE SHRI JUSTICE VISHAL MISHRA
                                         ON THE 11 th OF SEPTEMBER, 2023
                                          WRIT PETITION No. 22704 of 2023

                          BETWEEN:-
                          1.    BHARAT SINGH MARAVI S/O LATE SHRI JETHU
                                SINGH MARAVI, AGED ABOUT 62 YEARS,
                                OCCUPATION: RETIRED ASSISTANT TEACHER
                                R/O BIJAADANDI, TEHSIL NARAYANGANJ,
                                DISTRICT MANDLA (MADHYA PRADESH)

                          2.    CHIDDILAL CHAUDHARY S/O LATE SHRI SIMUA
                                SINGH CHAUDHARY, AGED ABOUT 64 YEARS,
                                OCCUPATION: RETIRED HEAD MASTER R/O
                                BIJAADANDI, TEHSIL NARAYANGANJ, DISTRICT
                                MANDLA (MADHYA PRADESH)

                          3.    RAMPRASAD JHARIYA S/O LATE SHRI PUNOO
                                LAL JHARIYA, AGED ABOUT 66 YEARS,
                                OCCUPATION: RETIRED ASSISTANT TEACHER
                                R/O BIICHIYA, TEHSIL DISTRICT MANDLA
                                (MADHYA PRADESH)

                                                                            .....PETITIONERS
                          (BY SHRI DEEPAK TIWARI - ADVOCATE)

                          AND
                          1.    THE STATE OF MADHYA PRADESH THROUGH ITS
                                COMMISSIONER DEPARTMENT OF TRIBAL
                                WELFARE ARERA HILLS, SATPUDA, BHOPAL
                                (MADHYA PRADESH)

                          2.    DIVISIONAL COMMISSIONER, TRIBAL WELFARE
                                DEPARTM ENT DIVISION JABALPUR (MADHYA
                                PRADESH)

                          3.    ASSISTANT COMMISSIONER , DEPARTMENT OF
                                TRIBAL WELFARE MANDLA DISTRICT MANDLA
Signature Not Verified
Signed by: ANINDYA
SUNDAR MUKHOPADHYAY
Signing time: 9/13/2023
10:46:16 AM
                                                             2
                                (MADHYA PRADESH)

                          4.    BLOCK EDUCATION OFFICER BLOCK BICCHIYA
                                DISTRICT MANDLA (MADHYA PRADESH)

                          5.    BLOCK EDUCATION OFFICER, BLOCK BICCHIYA
                                DISTRICT MANDLA (MADHYA PRADESH)

                                                                                     .....RESPONDENTS
                          (BY SHRI S.S.CHAUHAN - GOVERNMENT ADVOCATE)

                                This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                          Malimath, Chief Justice passed the following:
                                                             ORDER

Learned counsel for the petitioners submits that the question of law that arises for consideration in this petition is covered by the judgment of the

Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran & others) dated 11.07.2023. Hence, he pleads that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

                               (RAVI MALIMATH)                                      (VISHAL MISHRA)
                                 CHIEF JUSTICE                                           JUDGE
                          AM




Signature Not Verified
Signed by: ANINDYA
SUNDAR MUKHOPADHYAY
Signing time: 9/13/2023
10:46:16 AM